Tribunals and Commissions29 Nov 2004Appeal disposed of
CIRCULAR HOTEL PVT. LTD. Vs CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES
National Consumer Disputes Redressal Commission · 2005 3 CPJ 183
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 6 of 67
Tribunals and Commissions29 Nov 2004Appeal disposed of
MOHINI GUPTA Vs WHITE LINE APPLIANCES
National Consumer Disputes Redressal Commission · 2005 2 CPJ 278
Tribunals and Commissions29 Nov 2004
BLOKS INTERNATIONAL Vs INDIA OVERSEAS BANK
National Consumer Disputes Redressal Commission · 2005 2 CPJ 650
Tribunals and Commissions26 Nov 2004Appeal allowed
ASHOK LEYLAND FINANCE LIMITED Vs HIMANSHU S. THUMAR
National Consumer Disputes Redressal Commission · 2005 2 CLT 254 : 2005 2 CPJ 491
Tribunals and Commissions25 Nov 2004Appeal dismissed
BHASKAR KESHAV GANGULKAR Vs CHASE REAL ESTATE DEVELOPER (P) LTD.
National Consumer Disputes Redressal Commission · 2005 1 CLT 207 : 2005 1 CPC 337 : 2005 1 CPJ 70 : 2005 1 CPR 354
Tribunals and Commissions25 Nov 2004Appeal dismissed
Assistant Provident Fund Commissioner Vs MOHD. UMAR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 237
Tribunals and Commissions25 Nov 2004Appeal allowed
B.D. MEHNDIRATTA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 242
Tribunals and Commissions25 Nov 2004Appeal Partly allowed
DILIPSINH RAMUBHA PARMAR Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 244
Tribunals and Commissions25 Nov 2004Appeal disposed of
BANK OF BARODA Vs L.D. SARAOGI
National Consumer Disputes Redressal Commission · 2005 2 CLT 252 : 2005 2 CPJ 335
Tribunals and Commissions25 Nov 2004Appeal dismissed
SUSHMA DEVI Vs BALGOBIND BISWAS
National Consumer Disputes Redressal Commission · 2005 2 CLT 249 : 2005 2 CPJ 344 : 2005 2 CPR 265
Tribunals and Commissions24 Nov 2004Appeal dismissed
SALVADOR RODRIGUES MARGO Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CLT 204 : 2005 1 CPC 531 : 2005 1 CPJ 71 : 2005 1 CPR 30
Tribunals and Commissions24 Nov 2004Appeal allowed
Tilak Raj Vs PAndO (INDIAN AGENCIES) PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 421
Tribunals and Commissions23 Nov 2004Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs DEEPAK KUMAR BAKSHI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 740
Tribunals and Commissions23 Nov 2004Appeal allowed
Sudhakar Sharma Vs M.C.D.
National Consumer Disputes Redressal Commission · 2005 1 CPC 638 : 2005 1 CPJ 325
Tribunals and Commissions23 Nov 2004Appeal partly allowed
PHILIPS INDIA LIMITED Vs RAKESH BHATIA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 478
Tribunals and Commissions22 Nov 2004Appeal dismissed
CLASSIC SYSTEM Vs MANJU KHANNA
National Consumer Disputes Redressal Commission · 2005 1 CLT 648 : 2005 1 CPC 180 : 2005 1 CPJ 375
Tribunals and Commissions22 Nov 2004Appeal dismissed
STATE INSURANCE And GPF DEPTT. Vs LADKANWAR SUTANIA
National Consumer Disputes Redressal Commission · 2005 3 CPJ 493
Tribunals and Commissions22 Nov 2004Appeal allowed
NOBAL HARYANA EMPLOYEES COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs Anil Kumar Sharma
National Consumer Disputes Redressal Commission · 2005 1 CPC 244 : 2005 2 CLT 319 : 2005 2 CPJ 558
Tribunals and Commissions20 Nov 2004Appeals dismissed
HANUMAN SAHKARI AVAS SAMITI LTD. Vs ANANDI CHAUDHARI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 3
Tribunals and Commissions19 Nov 2004Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs TARSEM CHAND
National Consumer Disputes Redressal Commission · 2005 1 CPC 230 : 2005 2 CPJ 174