Tribunals and Commissions03 Dec 2004Appeal dismissed
OSCAR TECHNOLOGIES LTD. Vs KOMLA VARADAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 686
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 5 of 67
Tribunals and Commissions03 Dec 2004
INDRANI BHATTACHARJEE Vs CMO PRAKKA SUPER THERMAL POWER
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 39
Tribunals and Commissions02 Dec 2004Appeal dismissed
Oriental Insurance Company Ltd. Vs SHANKARLAL R. PATNANI
National Consumer Disputes Redressal Commission · 2005 1 CPR 283 : 2005 3 CPJ 204
Tribunals and Commissions02 Dec 2004Appeal dismissed
DENA BANK Vs DUSHYANT KUMAR NAMDEO
National Consumer Disputes Redressal Commission · 2005 3 CPJ 246
Tribunals and Commissions01 Dec 2004Appeal partly allowed
A.S. VAID Vs GOYAL AUTOLINES
National Consumer Disputes Redressal Commission · 2005 1 CPC 406 : 2006 1 CPJ 128
Tribunals and Commissions01 Dec 2004Appeal allowed
Life Insurance Corporation of India Vs SATENDRA KUMAR CHAUHAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 172
Tribunals and Commissions01 Dec 2004Appeal allowed
KULDIP SINGH AHLAWAT Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 266
Tribunals and Commissions01 Dec 2004Appeal dismissed
GAGANDEEP KAUR Vs WORLDWIDE IMMIGRATION CONSULTANCY SERVICES
National Consumer Disputes Redressal Commission · 2005 1 CPC 324 : 2005 2 CPJ 283
Tribunals and Commissions01 Dec 2004Appeal allowed
Life Insurance Corporation of India Vs RASHMI H. TANWANI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 598
Tribunals and Commissions30 Nov 2004Revision dismissed
United India Insurance Co. Ltd. Vs Lal Singh
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 48 : 2005 1 CLT 209 : 2005 1 CPC 311 : 2005 1 CPJ 66 : 2005 1 CPR 33
Tribunals and Commissions30 Nov 2004Revision Petition dismissed
Sreedevi Amma Vs LIC of India
National Consumer Disputes Redressal Commission · 2005 1 CLT 210 : 2005 1 CPC 316 : 2005 1 CPJ 77 : 2005 1 CPR 39
Tribunals and Commissions30 Nov 2004Appeal allowed
Gurdeep Singh Vs H.R. ELECTRONICS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 126
Tribunals and Commissions30 Nov 2004Appeal dismissed
CHITKARA INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs Ajay Pal Singh
National Consumer Disputes Redressal Commission · 2005 1 CLT 671 : 2005 1 CPC 165 : 2005 1 CPJ 250
Tribunals and Commissions30 Nov 2004Appeal disposed of
BIRNAL CHOUDHARY Vs Surendra Kumar Gupta
National Consumer Disputes Redressal Commission · 2005 2 CPJ 381
Tribunals and Commissions30 Nov 2004Appeal dismissed
GUJARAT ELECTRICITY BOARD Vs REKHABEN S. JHA
National Consumer Disputes Redressal Commission · 2005 1 CLT 641 : 2005 1 CPJ 403
Tribunals and Commissions30 Nov 2004Appeal partly allowed
HARYANA STORES PRIVATE LIMITED Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2005 1 CPC 217 : 2005 2 CLT 352 : 2005 2 CPJ 405 : 2005 2 CPR 348
Tribunals and Commissions30 Nov 2004Appeal dismissed
AMIN EQUIPMENT PVT. LTD. Vs BAVABHAI VELABHAI NASHIT
National Consumer Disputes Redressal Commission · 2005 1 CPJ 567
Tribunals and Commissions30 Nov 2004Appeal disposed of
Oriental Insurance Company Ltd. Vs K. ANANDAM
National Consumer Disputes Redressal Commission · 2005 1 CPJ 571 : 2005 1 CPR 174
Tribunals and Commissions29 Nov 2004Revision Petition disposed of
JOSEPH SUGANTHA Vs KANMANI DIRAVIAM
National Consumer Disputes Redressal Commission · 2005 1 CLT 272 : 2005 1 CPC 550 : 2005 1 CPJ 74 : 2005 1 CPR 37
Tribunals and Commissions29 Nov 2004Appeal disposed of
National Insurance Co. Ltd. Vs BHAGCHANDKA HOME APPLIANCES
National Consumer Disputes Redressal Commission · 2005 2 CPJ 138