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National Consumer Disputes Redressal Commission judgments, 2004

1,326 judgments · page 4 of 67

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Tribunals and Commissions07 Dec 2004Appeal dismissed

EXIDE INDUSTRIES LIMITED Vs JAGDISH CHANDER BAWA

National Consumer Disputes Redressal Commission · 2005 2 CPJ 694

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Tribunals and Commissions07 Dec 2004

RAM SINGH VERMA Vs PUNJAB NATIONAL BANK

National Consumer Disputes Redressal Commission · 2004 0 NCDRC 40

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Tribunals and Commissions06 Dec 2004Appeal allowed

SUNDER TEXTILE Vs CHANDRA MOHAN GAUR

National Consumer Disputes Redressal Commission · 2005 2 CLT 217 : 2005 2 CPJ 65

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Tribunals and Commissions06 Dec 2004Appeal dismissed

Oriental Insurance Co. Ltd. Vs SATPATHI BAI

National Consumer Disputes Redressal Commission · 2005 1 CLT 305 : 2005 1 CPR 110 : 2005 3 CPJ 178

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Tribunals and Commissions06 Dec 2004Appeal dismissed

PADMA WATI Vs Tata Finance Limited

National Consumer Disputes Redressal Commission · 2005 1 CPC 412 : 2005 2 CLT 349 : 2005 2 CPJ 31

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Tribunals and Commissions06 Dec 2004Appeal partly allowed

GAGANDEEP KAUR GILL Vs Unit Trust of India

National Consumer Disputes Redressal Commission · 2005 1 CPC 317 : 2005 2 CPJ 497

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Tribunals and Commissions06 Dec 2004Appeal dismissed

INSCOL TERTIARY CARE HOSPITAL Vs RAVI GHAI

National Consumer Disputes Redressal Commission · 2005 1 CPC 346 : 2005 2 CLT 363 : 2005 2 CPJ 574

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Tribunals and Commissions06 Dec 2004Appeal allowed

Hardeep Singh Vs FRONTIER TRADING

National Consumer Disputes Redressal Commission · 2005 1 CPJ 645 : 2005 2 CLT 120

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Tribunals and Commissions06 Dec 2004Appeal partly allowed

JAGDISH CHANDRA SHARMA Vs R.K. VERMA

National Consumer Disputes Redressal Commission · 2005 2 CPJ 682

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Tribunals and Commissions06 Dec 2004

Kalla Srinivasa Murthy Vs K Vishnu

National Consumer Disputes Redressal Commission · 2005 1 CPC 410 : 2006 1 CLT 507 : 2006 1 CPJ 74

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Tribunals and Commissions04 Dec 2004Appeal dismissed

NETRANANDA BEHERA Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2006 1 CPJ 416

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Tribunals and Commissions03 Dec 2004Appeal dismissed

COL. A JAKHMOLA Vs Punjab National Bank

National Consumer Disputes Redressal Commission · 2005 2 CLT 45 : 2005 2 CPJ 19

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Tribunals and Commissions03 Dec 2004Appeal dismissed

Dinamalar Vs Gnanaprakasam

National Consumer Disputes Redressal Commission · 2005 3 CPJ 219

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Tribunals and Commissions03 Dec 2004Revision Petition disposed of

CHITRA CONSTRUCTIONS (P) LTD. Vs Shankar

National Consumer Disputes Redressal Commission · 2006 1 CPR 245 : 2006 2 CPJ 464

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Tribunals and Commissions03 Dec 2004Appeal disposed of

MAHA SINGH SHERAWAT Vs SDO, ELECTRICITY DEPARTMENT

National Consumer Disputes Redressal Commission · 2005 1 CPC 361 : 2005 2 CPJ 50

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Tribunals and Commissions03 Dec 2004

S. SWATHI JAYASHREE Vs BOI MUTUAL FUND

National Consumer Disputes Redressal Commission · 2005 1 CPJ 619 : 2005 1 CPR 327

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Tribunals and Commissions03 Dec 2004Appeal partly allowed

RANDHIR Vs INSCOL TERTIARY CARE HOSPITAL

National Consumer Disputes Redressal Commission · 2003 1 CPR 131 : 2005 1 CPJ 505

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Tribunals and Commissions03 Dec 2004Appeal allowed

SUNNY GARG Vs ZILS LIMITED

National Consumer Disputes Redressal Commission · 2005 1 CPC 441 : 2005 1 CPJ 544

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Tribunals and Commissions03 Dec 2004Appeal disposed of

RAM KRISHNA Vs MATA CHANAN DEVI HOSPITAL

National Consumer Disputes Redressal Commission · 2005 3 CPJ 564

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Tribunals and Commissions03 Dec 2004Appeal dismissed

R.K. KANNAPPAN Vs K.P.K. KOMALAM

National Consumer Disputes Redressal Commission · 2005 2 CPJ 673

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