Tribunals and Commissions13 Dec 2004Appeal disposed of
SITARAM GAS AGENCY Vs IMRAN HARUNBHAI DABAVALA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 104
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 3 of 67
Tribunals and Commissions13 Dec 2004Civil Revision Application disposed of
G.M. ELECTRONICS Vs JAYESH BABULAL CHAUHAN
National Consumer Disputes Redressal Commission · 2005 2 CPJ 306
Tribunals and Commissions13 Dec 2004Appeal allowed
NEELAM CHATURVEDI Vs M.G.F. (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 404 : 2005 3 CPR 160
Tribunals and Commissions13 Dec 2004Appeal disposed of
MUNICIPAL CORPORATION OF DELHI Vs Zubeda Begum
National Consumer Disputes Redressal Commission · 2006 1 CPJ 483
Tribunals and Commissions13 Dec 2004
HARSOLIA MOTORS Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 38
Tribunals and Commissions10 Dec 2004Appeal allowed
Syndicate Bank Vs O.K. PLY INDIA LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 295
Tribunals and Commissions10 Dec 2004
MURLI AGRO PRODUCTS LTD. Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 42 : 2005 0 ACJ 91 : 2005 1 CLT 505 : 2005 1 CPC 156 : 2005 1 CPJ 1
Tribunals and Commissions09 Dec 2004Appeal disposed of
PATNI CO-OPERATIVE BANK LIMITED Vs MITESH V. GANDHI
National Consumer Disputes Redressal Commission · 2005 1 CPJ 617
Tribunals and Commissions09 Dec 2004Appeal dismissed
B.H.T. SAREES (P) LTD. Vs BLUE DART EXPRESS LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 174
Tribunals and Commissions09 Dec 2004
ALLAHABAD BANK Vs CHANDIGARH CONSTRUCTION CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 36 : 2005 0 ACJ 214 : 2005 1 CPC 415 : 2005 1 CPR 77 : 2005 4 CPJ 126
Tribunals and Commissions08 Dec 2004Appeal allowed
R.C.L.PATHAK Vs NEW DELHI MUNICIPAL COUNCIL (NDMC)
National Consumer Disputes Redressal Commission · 2006 1 CPJ 384
Tribunals and Commissions08 Dec 2004Appeal dismissed
AMARDEEP SINGH GILL Vs PACK TRAVELS AND TOURS (P) LIMITED
National Consumer Disputes Redressal Commission · 2005 1 CPC 282 : 2005 1 CPJ 447
Tribunals and Commissions08 Dec 2004Appeal allowed
JIWAN LAL MARKEN Vs RAJIV MOTORS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 2 CPJ 522
Tribunals and Commissions08 Dec 2004Appeal dismissed
State Bank of India Vs YOGESHCHANDRA PRATAPRAY PANDYA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 528
Tribunals and Commissions08 Dec 2004Appeal partly allowed
TRICHY TELECOM DISTRICT Vs T. KALAIYARASI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 547
Tribunals and Commissions08 Dec 2004Appeal allowed
AJIT KUMAR SINGH Vs BALMIKI CHOUBEY
National Consumer Disputes Redressal Commission · 2005 1 CPJ 569
Tribunals and Commissions07 Dec 2004Appeal allowed
C.S. RAHALKAR Vs S. KHANKHOJE
National Consumer Disputes Redressal Commission · 2005 1 CLT 300 : 2005 3 CPJ 181
Tribunals and Commissions07 Dec 2004Appeal dismissed
NIRMAL BANERJEE Vs C.E.S.C. Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 339 : 2005 3 CPR 148
Tribunals and Commissions07 Dec 2004Appeal allowed
W.B.S.E.B Vs MALATI SAHA
National Consumer Disputes Redressal Commission · 2005 3 CPJ 519
Tribunals and Commissions07 Dec 2004Appeal allowed
SUKHPAL SINGH Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 61