Tribunals and Commissions22 Dec 2004Appeal allowed
SUPDT. OF POST OFFICE, gorakhpur Vs RAJ DEV YADAV
National Consumer Disputes Redressal Commission · 2005 3 CPJ 180
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 2 of 67
Tribunals and Commissions22 Dec 2004Appeal dismissed
KALUPUR COMMERCIAL CO-OPERATIVE BANK LIMITED Vs MUKESH JAYANTILAL SHAH
National Consumer Disputes Redressal Commission · 2005 2 CLT 623 : 2005 3 CPJ 252
Tribunals and Commissions22 Dec 2004
GOPAL VASHISTH Vs State of Uttaranchal
National Consumer Disputes Redressal Commission · 2005 1 CPJ 630 : 2005 2 CLT 66
Tribunals and Commissions20 Dec 2004Appeal partly allowed
Department of Telecommunications Vs Bank of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 301
Tribunals and Commissions20 Dec 2004Appeal disposed of
NEW INDIA ASSURANCE COMPANY LIMITED Vs KANUBEN BALWANTBHAI NAYAK
National Consumer Disputes Redressal Commission · 2005 2 CPJ 545
Tribunals and Commissions20 Dec 2004
TENZIN Vs B.K.PAL
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 35 : 2005 0 ACJ 501 : 2005 1 CPC 683
Tribunals and Commissions17 Dec 2004Complaint disposed of
RUPAL R.PATEL Vs INTEGRATED ENTERPRISES (INDIA) LTD
National Consumer Disputes Redressal Commission · 2005 1 CPC 436 : 2005 1 CPR 108 : 2006 1 CLT 480 : 2006 1 CPJ 141
Tribunals and Commissions17 Dec 2004Appeal allRowed
K. SRIKUMAR Vs K. MUTHATHAL
National Consumer Disputes Redressal Commission · 2005 2 CLT 294 : 2005 2 CPJ 15
Tribunals and Commissions17 Dec 2004Appeal allowed
MANUEL SONS INVESTMENT AND LEASING COMPANY LTD. Vs K.T. SEBASTIAN
National Consumer Disputes Redressal Commission · 2005 2 CPC 261 : 2005 3 CPJ 468 : 2005 3 CPR 233
Tribunals and Commissions17 Dec 2004
DARIYAVESINGH B. KARNAWAT Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2005 2 CPJ 729
Tribunals and Commissions16 Dec 2004Revision Petition dismissed
National Insurance Company Ltd. Vs BIPUL KUNDU
National Consumer Disputes Redressal Commission · 2005 2 CPJ 12
Tribunals and Commissions16 Dec 2004Appeal dismissed
RAGINI PARDHI Vs RAMAN PACHCHIGAR
National Consumer Disputes Redressal Commission · 2005 2 CLT 441 : 2005 2 CPC 100 : 2005 3 CPJ 456
Tribunals and Commissions16 Dec 2004Appeal allowed
C.E.S.C. Limited Vs PRABHABATI DEVI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 663
Tribunals and Commissions16 Dec 2004Appeal allowed
C.R. JOSE Vs MOTHER HOSPITAL (P) LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 679
Tribunals and Commissions16 Dec 2004Revision allowed
N.E. RAILWAY Vs MUKTI NATH GUPTA
National Consumer Disputes Redressal Commission · 2005 1 CPJ 791 : 2005 2 CLT 144
Tribunals and Commissions15 Dec 2004Appeal allowed
Union of India Vs RADHA KISHAN KHANNA
National Consumer Disputes Redressal Commission · 2005 2 CPJ 542
Tribunals and Commissions14 Dec 2004Appeal partly allowed
W.B.S.E.B Vs SAKERA BEGUM
National Consumer Disputes Redressal Commission · 2005 3 CPJ 484
Tribunals and Commissions14 Dec 2004
HEERA LAL BANSALI Vs NAGAR NIGAM, KOTA
National Consumer Disputes Redressal Commission · 2005 2 CPC 251 : 2005 2 CPR 82 : 2005 3 CPJ 555
Tribunals and Commissions14 Dec 2004Appeal allowed
FINANCE AND ACCOUNTS OFFICER BASIC SHIKSHA, BAHRAICH Vs Madhuri Srivastava
National Consumer Disputes Redressal Commission · 2005 2 CPJ 695
Tribunals and Commissions14 Dec 2004Appeal allowed
ORIENTAL INSURANCE Company Limited Vs VIJAI LAXMI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 82