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National Consumer Disputes Redressal Commission judgments, 2004

1,326 judgments · page 7 of 67

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Tribunals and Commissions19 Nov 2004Appeal partly allowed

NURSERY TEACHERS TRAINING INSTITUTE Vs JAGDISH LAL

National Consumer Disputes Redressal Commission · 2005 2 CPJ 261

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Tribunals and Commissions19 Nov 2004Appeal disposed of

New India Assurance Co. Ltd. Vs SUDHIR GUPTA

National Consumer Disputes Redressal Commission · 2005 2 CPJ 444

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Tribunals and Commissions19 Nov 2004Appeal disposed of

BIKANER ASSAM ROADLINES (I) LTD. Vs SHABBIR HANDLOOM INDUSTRIES

National Consumer Disputes Redressal Commission · 2005 2 CPJ 567

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Tribunals and Commissions19 Nov 2004Appeal disposed of

BISHAN CHAND GOEL Vs B.P. CONSULTANTS

National Consumer Disputes Redressal Commission · 2005 1 CPJ 600

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Tribunals and Commissions19 Nov 2004Appeal disposed of

CESC Limited Vs GOPI RAM AGARWALLA

National Consumer Disputes Redressal Commission · 2005 3 CPJ 735

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Tribunals and Commissions18 Nov 2004

MANDHANA BORNEMANN INDUSTRIES (P) LTD. Vs ENKAY TELECOMMUNICATIONS LTD.

National Consumer Disputes Redressal Commission · 2005 1 CLT 587 : 2005 1 CPJ 133

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Tribunals and Commissions18 Nov 2004Appeal allowed

COL. H.S. GILL Vs AROMA HOTEL

National Consumer Disputes Redressal Commission · 2005 1 CLT 675 : 2005 1 CPC 201 : 2005 1 CPJ 253

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Tribunals and Commissions18 Nov 2004Appeal partly allowed

JITENDER MOHAN GUPTA Vs M.T.N.L.

National Consumer Disputes Redressal Commission · 2005 2 CPJ 433

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Tribunals and Commissions18 Nov 2004Appeal partly allowed

VISHAL GOODS TRANSPORT CO. Vs MAHAVIR POLYMERS PVT. LTD.

National Consumer Disputes Redressal Commission · 2005 3 CPJ 89

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Tribunals and Commissions17 Nov 2004Appeal dismissed

KAILASH NATH SHARMA Vs Punjab National Bank

National Consumer Disputes Redressal Commission · 2005 2 CPJ 219

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Tribunals and Commissions17 Nov 2004

KEYA INTERNATIONAL Vs EAST WEST FREIGTH CARRIERS PVT. LTD.

National Consumer Disputes Redressal Commission · 2005 1 CPJ 526 : 2005 1 CPR 179

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Tribunals and Commissions17 Nov 2004Appeal allowed

HARMINDER KAUR Vs V.K. TOWERS

National Consumer Disputes Redressal Commission · 2005 2 CPJ 53

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Tribunals and Commissions17 Nov 2004Appeal dismissed

LEO AIR CONDITIONING Vs ASHUTOSH UPRETI

National Consumer Disputes Redressal Commission · 2005 2 CPJ 720

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Tribunals and Commissions16 Nov 2004Revision Petition allowed

BALASAHEB GANGA RAM GOWADE Vs RAVINDRA KULKARNI

National Consumer Disputes Redressal Commission · 2004 3 CPR 155 : 2005 1 CLT 553 : 2005 1 CPC 172 : 2005 1 CPJ 52

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Tribunals and Commissions16 Nov 2004Appeal dismissed

MAHANAGAR TELEPHONE NIGAM LTD. Vs PHOOL CHAND PRAHLAD RAI

National Consumer Disputes Redressal Commission · 2005 2 CPJ 150

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Tribunals and Commissions16 Nov 2004Appeal disposed of

DEEP NURSING HOME Vs KIRAN MINHAS

National Consumer Disputes Redressal Commission · 2005 1 CPJ 459

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Tribunals and Commissions10 Nov 2004Appeal dismissed

BODY CARE Vs ASHOK KUMAR SOLANKI

National Consumer Disputes Redressal Commission · 2005 1 CPJ 402

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Tribunals and Commissions10 Nov 2004Appeal dismissed

I.C.I.C.I. HOME FINANCE COMPANY LTD. Vs CHAVI GUPTA

National Consumer Disputes Redressal Commission · 2005 1 CPJ 429

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Tribunals and Commissions10 Nov 2004Appeal dismissed

INDIAN AIRLINES Vs SUBRATA SINHA

National Consumer Disputes Redressal Commission · 2005 1 CPJ 561 : 2005 2 CLT 26

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Tribunals and Commissions10 Nov 2004Appeal partly allowed

DELHI DEVELOPMENT AUTHORITY Vs Ram Kishan

National Consumer Disputes Redressal Commission · 2005 1 CPJ 584

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