Tribunals and Commissions04 Nov 2004Appeal allowed
MAHANAGAR TELEPHONE NIGAM LTD. Vs S.P. CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 452
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 9 of 67
Tribunals and Commissions04 Nov 2004Appeal partly allowed
United India Insurance Co. Ltd. Vs Alok Kumar
National Consumer Disputes Redressal Commission · 2005 2 CPJ 514
Tribunals and Commissions03 Nov 2004Appeal dismissed
HANS HUNDAI Vs Anil Kumar Gupta
National Consumer Disputes Redressal Commission · 2005 1 CPJ 123
Tribunals and Commissions03 Nov 2004Appeals allowed
RAM KUMAR KAUSHIKIYA Vs NAV BHARAT DAINIK SAMACHAR PATRA
National Consumer Disputes Redressal Commission · 2005 3 CPJ 479
Tribunals and Commissions03 Nov 2004Appeal dismissed
TATA TELE-SERVICES LIMITED Vs PANKAJ KUMAR SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 643
Tribunals and Commissions03 Nov 2004petition dismissed
UNION OF INDIA Vs SATINDER NATH VERMA (HUF)
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 22 : 2005 0 ACJ 130 : 2005 1 CLT 669 : 2005 1 CPC 561 : 2005 1 CPJ 76
Tribunals and Commissions03 Nov 2004petition is dismissed
UNION OF INDIA Vs VISHAV NATH VERMA (HUF)
National Consumer Disputes Redressal Commission · 2004 0 NCDRC 4 : 2005 0 ACJ 132 : 2005 1 CPC 568 : 2005 1 CPJ 88
Tribunals and Commissions02 Nov 2004Appeal dismissed
M. SRINIVAS Vs RAMA THULASI
National Consumer Disputes Redressal Commission · 2004 3 CPR 162 : 2005 1 CLT 573 : 2005 1 CPJ 64
Tribunals and Commissions02 Nov 2004Appeal dismissed
ABDUL RAZZAK JABBAR Vs BISMILLA CONSTRUCTION
National Consumer Disputes Redressal Commission · 2005 2 CPJ 191
Tribunals and Commissions02 Nov 2004Appeal dismissed
CHITKARA INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs R.K. NARANG
National Consumer Disputes Redressal Commission · 2005 1 CLT 678 : 2005 1 CPJ 244
Tribunals and Commissions02 Nov 2004Revision disposed of
SUNIL SAINI Vs SARABJEET PANESAR
National Consumer Disputes Redressal Commission · 2005 1 CPJ 481
Tribunals and Commissions02 Nov 2004Appeal allowed
KANPUR BOMBAY TRANSPORT COMPANY Vs ALKON PLASTICS PVT. LTD.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 575
Tribunals and Commissions02 Nov 2004Appeal dismissed
New India Assurance Company Ltd. Vs SARDAR BASANT SINGH
National Consumer Disputes Redressal Commission · 2005 1 CPJ 787
Tribunals and Commissions01 Nov 2004Appeal partly allowed
SURANA BUILDERS And DEVELOPERS PVT. LTD. Vs PRAKASH BHAU JIKAMDE
National Consumer Disputes Redressal Commission · 2005 2 CPJ 87
Tribunals and Commissions01 Nov 2004Appeal dismissed
LIC OF INDIA Vs KALLA VENKATRAO
National Consumer Disputes Redressal Commission · 2005 2 CPJ 662
Tribunals and Commissions01 Nov 2004Appeal dismissed
U.O.I.. Vs RANJANA VIJAI
National Consumer Disputes Redressal Commission · 2005 2 CPC 252 : 2005 2 CPR 87 : 2005 3 CPJ 673
Tribunals and Commissions01 Nov 2004Appeal disposed of
Sanjeev Walia Vs Municipal Corporation
National Consumer Disputes Redressal Commission · 2005 2 CPJ 697
Tribunals and Commissions29 Oct 2004Appeal dismissed
INDIA INFOLINE COM. SECURITIES LTD. Vs VINOD KUMAR SHARMA
National Consumer Disputes Redressal Commission · 2005 2 CLT 516 : 2005 3 CPJ 117
Tribunals and Commissions29 Oct 2004Revision dismissed
APPA SAVLARAM SATRE Vs MATHADI HOSPITAL TRUST
National Consumer Disputes Redressal Commission · 2005 2 CPJ 129
Tribunals and Commissions29 Oct 2004Appeal dismissed
CESC Limited Vs NUNKI DEVI
National Consumer Disputes Redressal Commission · 2007 2 CPJ 180