Tribunals and Commissions29 Oct 2004Appeal allowed
MANJU KOTHARI Vs DILIP SIKDAR
National Consumer Disputes Redressal Commission · 2005 2 CLT 582 : 2005 3 CPJ 200
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2004
1,326 judgments · page 10 of 67
Tribunals and Commissions29 Oct 2004Appeal dismissed
WBSEB Vs S.K. MOHIUDDIN AHMED
National Consumer Disputes Redressal Commission · 2007 1 CPJ 282
Tribunals and Commissions29 Oct 2004Appeal partly allowed
CHIEF COMMERCIAL MANAGER, E. RLY. Vs ABHISHANKAR ADHIKARY
National Consumer Disputes Redressal Commission · 2005 1 CPR 589 : 2005 3 CPJ 427
Tribunals and Commissions28 Oct 2004Appeal dismissed
United India Insurance Co. Ltd. Vs NIRMAL RAI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 392
Tribunals and Commissions28 Oct 2004
SUGNO KHITANI Vs SAI SEVA CONTRACTORS AND DEVELOPERS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 470
Tribunals and Commissions28 Oct 2004Appeal disposed of
ACHHELAL JAISWAL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2005 3 CPJ 476
Tribunals and Commissions28 Oct 2004Appeal dismissed
U.T.I. TRUSTEE COMPANY PVT. LTD. Vs INDERCHAND KOTARI
National Consumer Disputes Redressal Commission · 2005 3 CPJ 622
Tribunals and Commissions28 Oct 2004Appeal dismissed
Chhattisgarh State Electricity Board Vs NARAYAN PRASAD
National Consumer Disputes Redressal Commission · 2005 3 CPJ 668
Tribunals and Commissions27 Oct 2004Appeal dismissed
KRISHNA MURARI DUBEY Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPC 635 : 2005 1 CPJ 320
Tribunals and Commissions27 Oct 2004Appeal partially allowed
MARY AJIT SINGH REKHI Vs MANUBHAI MANGILAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 393
Tribunals and Commissions27 Oct 2004Appeal allowed
SUJATA CHHABRA Vs NEW WELDON DRY CLEANERS
National Consumer Disputes Redressal Commission · 2005 1 CPJ 409
Tribunals and Commissions27 Oct 2004Appeal allowed
ANUPAM JAIN Vs UMAKANT PANDEY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 632
Tribunals and Commissions27 Oct 2004Appeal dismissed
SUNITA SACHAR Vs NANIKA INTERNATIONAL
National Consumer Disputes Redressal Commission · 2005 1 CPJ 655
Tribunals and Commissions26 Oct 2004Appeal allowed
V.D. GONDHALEKAR Vs FRONTIER TRADING
National Consumer Disputes Redressal Commission · 2005 2 CPJ 105
Tribunals and Commissions26 Oct 2004Appeal dismissed
BHAGWAN DAS MAURYA Vs Central Bank of India
National Consumer Disputes Redressal Commission · 2005 1 CPJ 150
Tribunals and Commissions26 Oct 2004Appeal partly allowed
K.L. Batra Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2005 2 CPJ 160
Tribunals and Commissions26 Oct 2004Appeal allowed
SUKHBIR SINGH BEHL Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2005 1 CPJ 380
Tribunals and Commissions25 Oct 2004Appeal dismissed
S. PITCHAI KANI Vs A. PRAHALATHAN
National Consumer Disputes Redressal Commission · 2004 3 CPR 152 : 2005 1 CLT 494 : 2005 1 CPC 242 : 2005 1 CPJ 41
Tribunals and Commissions25 Oct 2004Allowed
K.S. CHUG Vs Premier Automobiles Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 719 : 2005 2 CLT 81
Tribunals and Commissions25 Oct 2004
A. XAVIER Vs CANTONMENT POLYCLINIC
National Consumer Disputes Redressal Commission · 2004 3 CPR 574 : 2005 1 CPJ 229