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High Court Of Himachal Pradesh judgments

31,415 judgments · page 49 of 1,571

High Courts06 Apr 2026Dismissed

Gulsher Ahmad & Others Vs State Of H.P

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0190

Indian Penal Code, 1860-Section 342, 368Protection Of Children From Sexual Offences Act, 2012-Section 4, 16, 17Code Of Criminal Procedure, 1973-Section 161, 164 313
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High Courts02 Apr 2026

Paramjit Arora & Anr. Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2691

Bharatiya Nagrik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 155(2), 156(1)Drugs and Cosmetics Act, 1940-Section 18(a)(i), 18(a)(vi), 25(4), 27(d), 34, 34(1), 34(2)
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High Courts02 Apr 2026

M/s Tiloksons Brewery & Distillery Vs State Of Himachal Pradesh & Ors.

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2697

Himachal Pradesh Excise Act, 2011-Sections 39(1)(a), 39(2)(i), 39(2)(iii), 39(1)(i), 29, 43, 29(a), 29(b), 29(c), 30(2), 31, 71, 6, 6(1)(i), 6(1)(ii), 6(1)(iii), 6(i), 6(ii), 6(iii), 8, 9, 10, 12, 54, 68, 69Himachal Pradesh Excise (Amendment) Act, 2024Punjab Distillery Rules 1932-Rule 9.93
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High Courts02 Apr 2026Allowed

Hem Raj Thakur Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2705

Bharatiya Nagrik Suraksha Sanhita, 2023-Section 528Drugs and Cosmetics Act, 1940-Section 18-A, 18, 18(a)(i), 19(3), 27, 27(d), 34Code of Criminal Procedure, 1973-Section 161, 482
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High Courts02 Apr 2026Disposed Of

Ajay Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0181

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 173, 483Bharatiya Nyaya Sanhita, 2023-Section 109, 115(2), 126(2), 190, 191(2), 191(3), 351(2), 352
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High Courts02 Apr 2026Disposed Of

Sumit Kumar & Ors Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0180

Code Of Criminal Procedure, 1973-Section 320, 482Protection of Women from Domestic Violence Act, 2005-Section 20(6), 31Hindu Marriage Act, 1955-Section 13B
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