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High Court Of Himachal Pradesh judgments

31,415 judgments · page 47 of 1,571

High Courts10 Apr 2026

Hem Raj Vs State Of H.P

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0206

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 64(1)Protection Of Children From Sexual Offences Act, 2012-Section 6
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High Courts10 Apr 2026Dismissed

Vikas Vs State Of H.P

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0205

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 173, 180, 482, 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 103, 103(1), 109, 115(2), 118(1), 323, 332(C), 333, 351(2)Indian Penal Code, 1860-Section 34, 324, 451
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High Courts09 Apr 2026

Shiv Dayal & Anr. Vs Kanshi Ram & Anr.

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2670

Indian Succession Act, 1925-Section 63, 63(c), 59Indian Evidence Act, 1872-Section 68, 3, 71, 101, 114Indian Contract Act, 1872-Section 12
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High Courts09 Apr 2026Dismissed

Veer Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · 2024 INSC 1045

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs & Psychotropic Substances Act-Sections 19, 21, 24, 27A, 29, 8C, 37, 37(1)(b)(ii), 52A, 54Code of Criminal Procedure, 1973-Section 439
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High Courts09 Apr 2026Allowed

Amit Kumar Bansal Vs Union Of India

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2681

Drugs and Cosmetics Act, 1940-Section 18(a)(i), 18(a)(vi), 16, 27(d), 23, 19, 19(3), 18, 18A, 18a(i), 34, 34(1), 34(2)Cr.P.C.-Section 482, 468, 469, 161BNSS-Section 514
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High Courts09 Apr 2026

XYZ Vs State of H.P. & Anr.

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2683

Bharatiya Nagarik Suraksha Sanhita-Section 483 (3), 183 (3), 144, 482Bharatiya Nyaya Sanhita, 2023-Sections 64 and 351(2)Cr.P.C.-Section 125
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High Courts09 Apr 2026Disposed Of

Shubhkaran Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0199

Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 29, 37Motor Vehicles Act, 1988-Section 181
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High Courts09 Apr 2026Dismissed

XYZ Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0193

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 144, 183(3), 482, 483(3)Bharatiya Nyaya Sanhita, 2023-Section 351(2)Code Of Criminal Procedure, 1973-Section 125
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