COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,415 judgments · page 48 of 1,571

High Courts08 Apr 2026Disposed Of

State Of H.P. & Others Vs Mars Bottlers Una & Another

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0201

Constitution Of India, 1950-Article 226Punjab Distillery Rules, 1932-Rule 7, 9.7(1), 9.7(2)Himachal Pradesh Excise Act, 2011-Section 39, 39III, 39IV, 43, 44, 66, 67

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High Courts08 Apr 2026Dismissed

Madan Lal And Others Vs State Of Himachal Pradesh And Another

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0200

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High Courts07 Apr 2026

Kalyan Singh Chauhan (since dead through his LRs) & Anr. Vs M/s. P.K. Construction & Ors.

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2654

Motor Vehicles Act, 1988-Section 173, 166, 147, 2(14)1939 Act-Section 95, 2(8)Motor Vehicles (Amendment) Act, 1994

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High Courts07 Apr 2026

State of H.P. Vs Yogesh Kumar @ Yadu

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2657

Indian Penal Code-Section 302Cr.P.C.-Section 154, 313, 173

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High Courts07 Apr 2026

Om Parkash Vs State Of Himachal Pradesh & Ors.

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2661

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High Courts07 Apr 2026

Veer Chand Vs State of HP

High Court Of Himachal Pradesh · 2024 INSC 1045

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High Courts07 Apr 2026

Kuldeep Singh @ Rana Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2727

Bhartiya Nagarik Suraksha Sahita, 2023-Section 430(1), 430, 479Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)(c), 29, 42, 50, 52-A (2)Cr.P.C.-Section 389, 436-A

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High Courts07 Apr 2026Disposed Of

Shri Bahadur Singh Vs State Of Himachal Pradesh & Ors.

High Court Of Himachal Pradesh · (2026) 04 SHI CK 2731

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High Courts07 Apr 2026Dismissed

Manohar Lal And Others Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0981

Code Of Civil Procedure, 1908-Section, Order 2 Rule 2

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High Courts07 Apr 2026

Neeta Ram Vs H.P. Co-Operative Agriculture & Rural Development Bank

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0980

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Negotiable Instruments Act, 1881-Section 138, 147

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High Courts07 Apr 2026Dismissed

Himachal Pradesh University & Ors Vs Dr. Sanjeet Sharma

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0979

Limitation Act, 1963-Section 5

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High Courts07 Apr 2026Disposed Of

Sheela Thakur Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0978

Himachal Pradesh Land Revenue Act, 1954-Section 75A

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High Courts07 Apr 2026

Bala Dass Vs Central Bank Of India

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0977

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Negotiable Instruments Act, 1881-Section 138, 147

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High Courts07 Apr 2026Disposed Of

Satpal Singh And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0976

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 3(5), 126(2), 299, 351(2)Code Of Criminal Procedure, 1973-Section 320, 482

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High Courts07 Apr 2026Dismissed

Amit Enterprises Vs Ramawati And Others

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0975

Workmen’s Compensation Act, 1923-Section 21, 22, 30Employees' State Insurance Act, 1948-Section 4A(3)(b), 53, 75(2(b), 75(3), 77(3), 74

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High Courts07 Apr 2026Dismissed

Nitin Chauhan Vs Narain Singh (Deceased) Through Lrs

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0974

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Negotiable Instruments Act, 1881-Section 118, 138, 139Code Of Criminal Procedure, 1973-Section 313

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High Courts07 Apr 2026Allowed/ Disposed Of