High Courts29 Sept 2026Disposed Of
Sharda Devi Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6155
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
32,528 judgments · page 4 of 1,627
High Courts29 Sept 2026Dismissed
Shyam Chand Vs Roop Singh
High Court Of Himachal Pradesh · 2024 INSC 1059
Negotiable Instruments Act-Section 138, 118, 118(a), 139, 146Criminal Procedure Code, 1973-Section 313, 397, 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438
High Courts29 Sept 2026Allowed
Gagandeep Singh Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6147
Indian Penal Code-Sections 279, 337, 338
High Courts29 Sept 2026
Dhani Bhaag Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6145
Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 64(1)Protection of Children from Sexual Offences Act-Sections 4(1), 18, 19, 21
High Courts29 Sept 2026Allowed
Ram Lal Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6144
Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 64(1)Protection of Children from Sexual Offences Act-Sections 4(1), 18, 19, 21
High Courts29 Sept 2026Allowed
Ashok Kumar Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6142
Indian Penal Code-Sections 341, 354, 506Code of Criminal Procedure, 1973-Sections 313, 397, 437-A, 439Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 481
High Courts29 Sept 2026Allowed
Kanya Devi Vs State Of HP & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6546
Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 64(1)Protection of Children from Sexual Offences Act-Section 4(1), 18, 19, 21
High Courts29 Sept 2026
Bijender Kumar Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · 2025 INSC 1413
Code of Criminal Procedure (CrPC)-Section 91, 102, 457IPC-Sections 420 and 120B
High Courts29 Sept 2026Disposed Of
Munish Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6537
Narcotic Drugs & Psychotropic Substances Act-Section 20(b)(ii)(b), 20(b)(ii)(c), 29, 52A, 52A(2), 52A(4)Code of Criminal Procedure, 1973-Section 228Indian Evidence Act, 1872
High Courts29 Sept 2026Disposed Of
Jishan Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6536
Indian Penal Code-Section 279, 337, 338Cr.P.C.-Section 154, 313Probation of Offenders Act
High Courts29 Sept 2026Disposed Of
Uttam Chand Vs Sulochana Devi
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6525
Code of Criminal Procedure-Section 125
High Courts29 Sept 2026Dismissed
Satish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6523
Indian Penal Code-Sections 363, 342, 376(2) and 506Protection of Children from Sexual Offences Act, 2012-Sections 6 and 17Cr.P.C.-Section 164
High Courts29 Sept 2026Dismissed
Bhadar Singh Vs Indra Devi
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6521
Hindu Marriage Act, 1955-Section 13, 13(1)(i-a), 13(1)(i-b), 23(1)(a)IPC-Section 498-A, 506Protection of Women from Domestic Violence Act, 2005-Section 12, 23
High Courts29 Sept 2026Dismissed
Sant Ram Vs Kanta Sharma
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6519
Bharatiya Nagrik Suraksha Sanhita, 2023-Section 146
High Courts28 Sept 2026Disposed Of
Ravi Kumar @ Bunty Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6190
Narcotic Drugs and Psychotropic Substances Act-Sections 21 and 29Motor Vehicles Act-Section 181Constitution of India-Article 21
High Courts28 Sept 2026
Khimi Ram Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6180
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 42, 43, 50, 50(1), 50(2), 50(4), 50(5), 50(6)Code of Criminal Procedure, 1973-Section 100, 313, 437-ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts28 Sept 2026Disposed Of
Shivanshu Dhiman Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6173
Narcotic Drugs and Psychotropic Substances Act-Sections 21, 25, 29, 37, 67Constitution of India-Article 21Indian Evidence Act-Sections 21, 24, 25
High Courts28 Sept 2026Dismissed
Hardeep Singh @ Happy & Anr. Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6168
Indian Penal Code-Sections 406, 415, 416, 419, 420, 506, 109Code of Criminal Procedure-Section 482, 156(1), 155(2), 342, 227, Chapter XIVConstitution of India-Article 226
High Courts28 Sept 2026
Manish Aggarwal Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6163
Indian Penal Code-Sections 420, 447, 120BIndian Forest Act-Sections 32, 33Cr.P.C.-Section 438
High Courts28 Sept 2026Disposed Of
Rohit Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6160
Narcotic Drugs and Psychotropic Substances Act (NDPS Act)-Section 22, 37, 67Arms Act-Section 25Constitution of India-Article 21