CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,415 judgments · page 30 of 1,571

High Courts03 Jun 2026Allowed/ Dismissed

Sanjeev Kumar Sharma And Others Vs State Of HP & Ors

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0050

Constitution Of India, 1950-Article 226Code Of Criminal Procedure, 1973-Section 154, 154(1), 154(3), 155(2), 156(1), 156(3), 482Bharatiya Nyaya Sanhita, 2023-Section 115(2), 329(3), 351(2), 352
Read judgment
High Courts03 Jun 2026Dismissed

Betu Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0049

Juvenile Justice (Care And Protection Of Children) Rules, 2007- Rule 12Indian Penal Code, 1860-Section 376, 376(3), 506Protection Of Children From Sexual Offences Act, 2012-Section 5(J)(Ii, 6
Read judgment
High Courts02 Jun 2026Dismissed

State Of H.P. Vs Kashmir Singh & Others

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0018

Indian Penal Code, 1860-Section 34, 306, 498ACode Of Criminal Procedure, 1973-Section 154, 174Evidence Act, 1872-Section 113A
Read judgment
High Courts01 Jun 2026Dismissed

Rakesh Kumar Sood Vs Kesru Ram

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0013

Negotiable Instruments Act, 1881-Section 138Code Of Criminal Procedure, 1973-Section 256, 309, 309(2), 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
Read judgment
High Courts01 Jun 2026iii Anvar P.V. vs. P.K. Basheer & ors.

Nirmal Malakar Vs Larisa Enterprises Pvt. Ltd. & Anr

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0006

Code Of Civil Procedure, 1908-Order 12 Rule 8, Order 11 Rule 14Bharatiya Sakshya Adhiniyam, 2023-Section 60, 62, 63, 63(4),Evidence Act, 1872-Section 59, 62, 63, 65, 65A, 65(B), 65B(1), 65B(2), 65B(4)
Read judgment
High Courts01 Jun 2026Dismissed

Pradeep Kumar Vs Reeta Devi

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0005

Hindu Marriage Act, 1955-Section 13, 13(1)(ia), 13(1) (ib)Code Of Criminal Procedure, 1973-Section 125
Read judgment