High Courts16 Jun 2026Allowed

Rajeev Kumar Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0707

Bharatiya Nyaya Sanhita, 2023-Section 125(a), 125(b), 281Motor Vehicles Act, 1988-Section 185Indian Penal Code, 1860-Section 279, 337, 338
High Courts16 Jun 2026Allowed

Purshotam Lal Vs State Of HP

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0706

Constitution Of India, 1950-Article 226Indian Penal Code, 1860-Section 188, 269, 270Disaster Management Act, 2005-Section 51
High Courts15 Jun 2026Dismissed

Suman Kumari Vs State Of HP

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0673

Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 15, 15(c), 20, 29, 37, 37(1)(b), 37(1)(b)(ii)Code Of Criminal Procedure, 1973-Section 161, 439(2)
High Courts05 Jun 2026Allowed

Karam Chand Vs State Of HP

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0173

Constitution Of India, 1950-Article 21Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 80, 85, 108, 115(2), 351(2)Bharatiya Sakshya Adhiniyam, 2023-Section 117
High Courts04 Jun 2026Allowed

Tarandeep Singh Oberoi And Others Vs State Of HP

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0130

Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 20(b), 25, 29, 35, 37, 54Indian Penal Code, 1860-Section 279, 337, 338
High Courts03 Jun 2026Disposed Of

Sukhvinder Singh & Anr Vs State Of HP & Anr

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0054

Constitution Of India, 1950-Article 226Indian Penal Code, 1860-Section 34, 201, 423, 427, 448, 454, 506Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 227, 482
High Courts03 Jun 2026Dismissed

UCO Bank Vs State Of HP & Ors

High Court Of Himachal Pradesh · (2026) 06 SHI CK 0052

Constitution Of India, 1950-Article 226Bharatiya Nyaya Sanhita, 2023-Section 302, 316(5)Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 482