High Courts27 Aug 2026Allowed
Naveen Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1170
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 24 of 1,571
High Courts27 Aug 2026Allowed
Shri Sunil Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · 2025 INSC 998
Constitution of India-Article 14, 16, 21
High Courts27 Aug 2026Allowed
Sahib Singh (since deceased) through his LRs. Smt. Gaytri Devi & others Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1168
High Courts27 Aug 2026Allowed
Narender Kumar Sankhyan Vs State of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 08 SHI CK 0613
Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986-Section 23, 24, 55-A, 9, 9(3)Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Rules, 2026-Rule 2, 3, 4Himachal Pradesh Universities of Agriculture, Horticulture and Forestry (Amendment) Act, 2023
High Courts26 Aug 2026Dismissed
Vinod Kumar Vs State of H.P. & another
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1223
Bharatiya Nagrik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 420, 406, 120-B, 466, 467, 468, 471, 469, 120B, 415Bharatiya Nyaya Sanhita, 2023-Section 318(4), 316(2), 61(2)
High Courts26 Aug 2026Dismissed
Ujjal Sukh (Deceased), Through His LRs Kuki Ram And Another Vs Mansua
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1222
HP Land Revenue Act-Section 134
High Courts25 Aug 2026Disposed Of
Virender Vs Krishan Chhajta
High Court Of Himachal Pradesh · (2026) 08 SHI CK 6766
High Courts25 Aug 2026Disposed Of
Rajesh Verma & Ors. Vs Narender Rana @ Bittu Rana
High Court Of Himachal Pradesh · 2025 INSC 606
Constitution of India-Article 227Civil Procedure Code, 1908-Order 7 Rule 10, Section 20, 20(c), 96Act of 1888-Section 7
High Courts25 Aug 2026Dismissed
Gopi Chand (Deceased) Through LRs Vs Pitamber Lal & Ors.
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1220
Code of Civil Procedure-Section 100IPC-Section 341, 326, 325, 324, 323, 34Constitution of India-Article 32, 226
High Courts25 Aug 2026Partly Allowed
Soma Devi & Another Vs Managing Director HRTC And Another
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1219
Motor Vehicles Act-Section 173, 166IPC-Sections 279 and 304ACr.PC-Section 154
High Courts25 Aug 2026Partly Allowed
Shriram General Insurance Company Ltd. Vs Karam Chand & Ors.
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1218
Motor Vehicles Act, 1988-Section 173, 166, 2 (28), 39, 2 (47), 2 (31), 66, 149(2)
High Courts25 Aug 2026Allowed
Meera Sharma And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1217
Himachal Pradesh Civil Services (Revised Pay) Rules, 1998Constitution of India-Article 309, Entry 41 of State list of Schedule 7, 39(d), 14 and 16, 14
High Courts25 Aug 2026Disposed Of
Dev Raj Duggal (since deceased) through LRs Vs Harish Kumar
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1216
H.P. Urban Rent Control Act, 1987-Section 24(5), 14(3), 24, 24(2)Code of Civil Procedure-Section 115, 151
High Courts25 Aug 2026Dismissed
Pradeep Vs State of H.P. and Anr.
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1215
Negotiable Instruments Act-Section 138, 145(2)Code of Criminal Procedure-Section 446, 496, 436(2), 482, 156(1), 155(2)Bharatiya Nagarik Suraksha Sanhita-Section 72(2), 480, 478, 478 (2)
High Courts25 Aug 2026Allowed
Durga Singh Vs Desh Raj And Another
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1214
Code of Civil Procedure-Order 43 Rule 1 (d), Section 104, IX Rule 13Motor Vehicles Act-Section 166Indian Penal Code-Sections 279, 338 and 304A
High Courts24 Aug 2026Allowed
Piar Singh And Ors. Vs State Of Himachal Pradesh And Ors.
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1213
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 420 and 120B, 420 and 120-B, 420, 415Hindu Marriage Act-Section 13(1)(ia) and (ib)
High Courts24 Aug 2026Allowed
Munshi Ram & Ors Vs Hukmi & Anr.
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1212
Indian Succession ActHindu Succession Act, 1956-Section 6, 30Hindu Women’s Rights to Property Act, 1937
High Courts22 Aug 2026Dismissed
Nonender Singh Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1211
Code of Criminal Procedure-Section 107, 151Indian Penal Code-Section 143, 186, 506Punjab Police Rules-Rule 16.38, 16.24, 24.14, 24.15
High Courts22 Aug 2026Allowed
Kusum Thakur Vs Surender Singh Kadian
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1210
Code of Criminal Procedure-Section 125, 127, 125 to 127Constitution of India-Article 15(3), 39, 21Finance Act
High Courts22 Aug 2026Disposed Of
Bhupender Kumar & Ors. Vs State of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1209