High Courts01 Sept 2026Allowed
Sumit Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 1083
POCSO Act-Section 6IPC-Section 363, 376Cr.P.C.-Section 164
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 23 of 1,571
High Courts01 Sept 2026Dismissed
Tara Chand Vs Devinder (deceased) through LRs & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 1085
Code of Civil Procedure-Order XLI Rule 27, XLI Rule 4, 41 Rule 4, 41 Rule 33
High Courts01 Sept 2026Disposed Of
M/s NDN Constructions Vs State of Himachal Pradesh & others
High Court Of Himachal Pradesh · (2026) 09 SHI CK 0152
Constitution of India-Article 226, 14Arbitration and Conciliation Act-Section 11
High Courts01 Sept 2026Disposed Of
Deepak Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 0151
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 183Bharatiya Nyaya Sanhita, 2023-Sections 62, 65(1), 76, 115(2), 45, 132(2), 127Protection of Children from Sexual Offences Act, 2012-Sections 4, 12, 17, 18, 35(2), 35, 35(1)
High Courts01 Sept 2026Allowed
Sumit Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 0150
POCSO Act-Section 6IPC-Section 363, 363 & 376Cr.P.C.-Section 164
High Courts01 Sept 2026Allowed
Deep Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 0149
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 18, 18 (a), 20, 20 (ii), 25, 29Bharatiya Nagarik Suraksha Sanhita, 2023-Section 479, sub-section (1), sub-section (2), sub-section (3)
High Courts01 Sept 2026Dismissed
Tara Chand Vs Devinder (Deceased) Through LRs & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 0165
Code of Civil Procedure-Order XLI Rule 27, XLI Rule 4, 41 Rule 4, 41 Rule 33, 41 of Rule 4
High Courts01 Sept 2026Dismissed
Leela Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 09 SHI CK 0155
Indian Nursing Council Act, 1947Fundamental Rules-FR-22 (1) (a) (i)Constitution of India-Articles 14 and 16
High Courts01 Sept 2026Dismissed
Harish Bhardwaj Vs Kumari Trisha
High Court Of Himachal Pradesh · (2026) 09 SHI CK 0154
Code of Criminal Procedure-Section 125Hindu Marriage Act, 1955-Section 13(B)(1), 13-BFamily Courts Act-Section 19(4)
High Courts01 Sept 2026Allowed
Principal Commissioner Of Income Tax-1 Vs M/s SBS Biotech Unit-II
High Court Of Himachal Pradesh · 2025 INSC 1104
Income Tax Act-Section 260 A (2A)
High Courts01 Sept 2026Dismissed
State Of H.P. Vs Khem Singh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 0164
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20
High Courts31 Aug 2026Allowed
Gagandeep Singh Vs State Bank of India & Ors.
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1200
Narcotic Drugs and Psychotropic Substances Act-Section 21, 21 and 29, 29Constitution of India-Articles 14 and 16, 311(2), 311
High Courts31 Aug 2026Dismissed
Urmila Kumari Vs H.P. State Forest Corporation
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1199
Arbitration and Conciliation Act, 1996-Section 34, 37Village Chaukidari Act, 1870Bengal Patni Taluks Regulation of 1819
High Courts31 Aug 2026Disposed Of
Prikshit Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1198
High Courts31 Aug 2026Allowed
L.R. Kashyap Vs Arun Sen
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1197
Code of Civil Procedure, 1908-Section 115, Order 7 Rule 11, 43 Rule 1, 2(2), 96, VI Rule 7, XXI, rule 2 of Order XXXIII, 1 of that OrderLimitation Act-Section 14, 5, 3Constitution of India-Article 227
High Courts27 Aug 2026Allowed
Narender Kumar Sankhyan Vs State of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1196
Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986-Section 23, 24, 55-A, 9, 9(3)Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Rules, 2026-Rule 2, 3, 4Himachal Pradesh Universities of Agriculture, Horticulture and Forestry (Amendment) Act, 2023
High Courts27 Aug 2026Disposed Of
Dinesh Kumar Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1195
High Courts27 Aug 2026Allowed
Ram Lal Vs Shibi Devi and Others
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1194
Motor Vehicles Act, 1988-Section 173, 166, 149(2)(a)(ii), 165, 168Evidence Act-Section 60BSA-Section 55
High Courts27 Aug 2026Allowed
Promila Devi Vs State of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1179
High Courts27 Aug 2026Partly Allowed
National Insurance Company Limited Vs Jotu Devi and Another
High Court Of Himachal Pradesh · (2026) 08 SHI CK 1171
Motor Vehicles Act, 1988-Section 173, 166, 149(2)(a)(ii), 149Right to Information ActIndian Evidence Act-Section 65, 74