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High Court Of Himachal Pradesh judgments

32,528 judgments · page 1,626 of 1,627

High Courts16 Jun 1950

Indra Prakash Kahol Vs The State

High Court Of Himachal Pradesh · (1950) 06 SHI CK 0001

Constitution of India, 1950 — Article 19, 21, 22, 226Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 14, 3, 3(1), 7, 7(1)
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High Courts31 May 1950

Lal Singh Vs Multan Singh and Others

High Court Of Himachal Pradesh · (1950) 05 SHI CK 0005

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, Order 22 Rule 4(3), Order 22 Rule 9, Order 22 Rule 9(2)Limitation Act, 1963 — Section 5
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High Courts16 Mar 1950Allowed

Dhirjoo Vs Kamna and Another

High Court Of Himachal Pradesh · AIR 1950 HP 40

Criminal Procedure Code, 1898 (CrPC) — Section 439, 561A, 6Punjab Village Panchayat Act, 1939 — Section 26
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High Courts15 Sept 1949Partly Allowed

Gopal Vs The Crown

High Court Of Himachal Pradesh · AIR 1950 HP 18

Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 208, 239, 342Evidence Act, 1872 — Section 105, 24, 30, 54
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