High Courts16 Oct 1950Allowed

The State Vs Kali

High Court Of Himachal Pradesh · AIR 1951 HP 28

Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 25, 27Opium Act, 1878 — Section 10, 9
High Courts11 Oct 1950

The State Vs Ram Parkash

High Court Of Himachal Pradesh · (1950) 10 SHI CK 0003

Criminal Procedure Code, 1898 (CrPC) — Section 263Punjab Pure Food Act, 1929 — Section 13, 13(5), 4
High Courts05 Oct 1950Dismissed

Indar Dass Vs State

High Court Of Himachal Pradesh · AIR 1951 HP 31

Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 498Punjab High Court Rules and Orders — Rule 1
High Courts18 Sept 1950Dismissed

Dhan Singh Vs Madan Singh

High Court Of Himachal Pradesh · AIR 1951 HP 22

Court Fees Act, 1870 — Section 7Evidence Act, 1872 — Section 115Suits Valuation Act, 1887 — Section 11, 8
High Courts05 Sept 1950

Des Raj Sharma Vs The State

High Court Of Himachal Pradesh · (1950) 09 SHI CK 0003

Criminal Procedure Code, 1898 (CrPC) — Section 135, 342Evidence Act, 1872 — Section 30, 8Penal Code, 1860 (IPC) — Section 109, 161