High Courts04 Aug 1950
Dominion of India Vs Khurana Bros.
High Court Of Himachal Pradesh · (1950) 08 SHI CK 0006
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1908 — Article 31
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High Court Of Himachal Pradesh judgments
32,528 judgments · page 1,625 of 1,627
High Courts02 Aug 1950
The State Vs Indar Singh
High Court Of Himachal Pradesh · (1950) 08 SHI CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 342, 435Reformatory Schools Act, 1897 — Section 8(3)Reformatory Schools Rules — Rule 3, 4, 5, 6
High Courts02 Aug 1950
Ranjit Lal Maria Vs Vidya Parkash
High Court Of Himachal Pradesh · (1950) 08 SHI CK 0003
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 6 Rule 17, 151Punjab Courts Act, 1918 — Section 44Trade Marks Act, 1940 — Section 20(1), 20(2), 73
High Courts01 Aug 1950
Mam Raj Vs Mt. Kishni and Others
High Court Of Himachal Pradesh · (1950) 08 SHI CK 0004
High Courts19 Jul 1950
Hardwarilal, etc. Vs Narain Das, etc.
High Court Of Himachal Pradesh · (1950) 07 SHI CK 0003
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3(1), Order 2 Rule 4, Order 2 Rule 6, Order 34 Rule 7, Order 34 Rule 8Limitation Act, 1963 — Article 148Provincial Small Cause Courts Act, 1887 — Article 4, 6
High Courts17 Jul 1950
Hira Lal Vs Ram Kumar and Sons
High Court Of Himachal Pradesh · (1950) 07 SHI CK 0008
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17, 17(1), 25
High Courts13 Jul 1950Dismissed
Sadh Vs Panu and Another
High Court Of Himachal Pradesh · AIR 1951 HP 49
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts12 Jul 1950
Prem Nath Vs The State
High Court Of Himachal Pradesh · (1951) CriLJ 14
Extradition Act, 1903 — Section 11(2)Penal Code, 1860 (IPC) — Section 420
High Courts11 Jul 1950
The Hanuman Chamber of Commerce Ltd. Vs Parmeshri Lal Co.
High Court Of Himachal Pradesh · (1950) 07 SHI CK 0004
Arbitration Act, 1940 — Section 19, 34, 4Punjab Courts Act, 1918 — Section 44
High Courts04 Jul 1950
Sm. Anguri Devi Vs Gurnam Singh
High Court Of Himachal Pradesh · (1950) 07 SHI CK 0009
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Jul 1950
Devi Chand Mutsaddi Lal Vs Rati Ram and Others
High Court Of Himachal Pradesh · (1950) 07 SHI CK 0005
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 60Transfer of Property Act, 1882 — Section 53
High Courts04 Jul 1950
Bakhtawar Singh Vs The State
High Court Of Himachal Pradesh · AIR 1951 HP 157 : (1951) CriLJ 17
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3
High Courts03 Jul 1950Allowed
Karam Singh Vs State
High Court Of Himachal Pradesh · AIR 1951 HP 19
Criminal Procedure Code, 1898 (CrPC) — Section 367, 423Evidence Act, 1872 — Section 24
High Courts03 Jul 1950
Prithi Pal Singh Vs The Sikh Educational Society for Women and Others
High Court Of Himachal Pradesh · (1950) 07 SHI CK 0006
High Courts29 Jun 1950
In Re: The Frontier Bank Ltd.
High Court Of Himachal Pradesh · (1950) 06 SHI CK 0007
Bankruptcy Act, 1914 — Section 14(2)Companies (Amendment) Act, 1936 — Section 153, 153(6), 153(7)Companies Act, 1865 — Section 2(7)
High Courts26 Jun 1950Dismissed
Nathu Ram and Others Vs The State
High Court Of Himachal Pradesh · AIR 1951 HP 1
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 164, 164(1), 164(3)Evidence Act, 1872 — Section 133, 24, 32, 32(1), 33
High Courts23 Jun 1950
Lachhman Singh and Kartar Singh Vs The State
High Court Of Himachal Pradesh · (1951) CriLJ 108
Evidence Act, 1872 — Section 3Punjab Excise Act, 1914 — Section 3(14), 4
High Courts22 Jun 1950
Fauja Singh and Others Vs Chanan Singh and Others
High Court Of Himachal Pradesh · (1950) 06 SHI CK 0006
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Jun 1950
Committee of Management of Bunga Sarkar and Others Vs Sardar Raghbir Singh and Others
High Court Of Himachal Pradesh · (1950) 06 SHI CK 0010
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 4, Order 22 Rule 5, Order 22 Rule 9, Order 23 Rule 3Land Acquisition Act, 1894 — Section 31(2)Limitation Act, 1963 — Section 5
High Courts19 Jun 1950
Karora Singh Vs Kartar Singh and Others
High Court Of Himachal Pradesh · (1950) 06 SHI CK 0004
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Independence Act, 1947 — Section 4Limitation Act, 1908 — Section 5 , 78