High Courts03 Jun 1998Dismissed
Chaman Lal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1999) 3 ShimLC 119
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,328 judgments · page 1,370 of 1,567
High Courts02 Jun 1998Dismissed
Ramesh Chand and Another Vs The General Public and Others
High Court Of Himachal Pradesh · (1999) 3 ShimLC 137
Succession Act, 1925 — Section 63
High Courts01 Jun 1998
Nathpa Jhakri Joint Venture and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 226
Central Excise Rules, 1944 — Rule 2Central Excises and Salt Act, 1944 — Section 14
High Courts27 May 1998Dismissed
H.P. Financial Corporation Vs Shivalik Forgings Private Limited and Another
High Court Of Himachal Pradesh · (1999) 3 ShimLC 155
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 20(2) , Order 9 Rule 13Limitation Act, 1963 — Article 123, 5
High Courts26 May 1998Allowed
Sh. Swarup Kishan and Another Vs Smt. Sheela Devi and Others
High Court Of Himachal Pradesh · (1999) 4 CivCC 666 : (1999) 1 RCR(Civil) 370 : (1998) 2 ShimLC 343
Evidence Act, 1872 — Section 81, 90
High Courts26 May 1998Dismissed
Shri Bhajan Dass Kaith Vs H.P. Public Service Commission and Another
High Court Of Himachal Pradesh · (1998) 2 ShimLC 253
High Courts25 May 1998Allowed
Mast Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 305
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Nautor Land Rules, 1968 — Rule 7
High Courts25 May 1998Dismissed
Mohinder Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1998) 2 ShimLC 291
Army Act, 1950 — Section 122, 125, 126, 126(1), 127Constitution of India, 1950 — Article 20, 33Criminal Procedure Code, 1973 (CrPC) — Section 173, 192, 200, 201, 202
High Courts25 May 1998Dismissed
Narain Singh and Another Vs Cement Corporation of India and Others
High Court Of Himachal Pradesh · (1999) 1 LLJ 457
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts25 May 1998Allowed
United Commercial Corporation and Another Vs Jeewan Cement and Chemicals Ltd. and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 234
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 471
High Courts25 May 1998Dismissed
Narain Singh, Nanak Chand Vs The Cement Corporation of India (C.C.I.) and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 310
Constitution of India, 1950 — Article 14, 226, 227, 32Industrial Disputes Act, 1947 — Section 10, 10(1)
High Courts20 May 1998Allowed
Pahadu Vs Roshan Lal and Others
High Court Of Himachal Pradesh · (1999) 3 ShimLC 185
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts19 May 1998Dismissed
Om Parkash Vs Divisional Commissioner and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 319
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 14, 16, 226, 226(1), 227Himachal Pradesh Registration of Hotels and Travel Agents Act, 1970 — Section 32, 7
High Courts16 May 1998Dismissed
Roop Singh and Another Vs Sunder Singh and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 237
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts15 May 1998Dismissed
National Insurance Co. Ltd. Vs Vipul and Others
High Court Of Himachal Pradesh · (1999) ACJ 695 : (1998) 2 ShimLC 248
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 173(2)
High Courts14 May 1998Dismissed
Shri Jaswant Singh and Others Vs Smt. Gangi Devi and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 278
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, 151Limitation Act, 1963 — Section 5
High Courts13 May 1998Dismissed
State of Himachal Pradesh Vs Gagan Singh and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 231
Constitution of India, 1950 — Article 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 173, 378, 468, 468(1)Forest Act, 1927 — Section 41, 42
High Courts12 May 1998Dismissed
Ashwani Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 257
Himachal Pradesh Co-operative Societies Act, 1968 — Section 93Himachal Pradesh Panchayati Raj Act, 1968 — Section 122, 122(1), 122(2)
High Courts08 May 1998
Ashok Kumar Goel Vs Smt. Venu Bakshi
High Court Of Himachal Pradesh · (1998) 2 ShimLC 229
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 May 1998
Mohan Singh Vs H.P. State Forest Corporation and Another
High Court Of Himachal Pradesh · (1998) 4 RCR(Civil) 653 : (1999) 1 RCR(Criminal) 357 : (1998) 2 ShimLC 283
Arbitration and Conciliation Act, 1996 — Section 11, 2, 28, 7, 8