High Courts27 Jul 1998Dismissed
Vinod Kumar and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 110
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1Partnership Act, 1932 — Section 69, 69(2), 69(3)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,328 judgments · page 1,368 of 1,567
High Courts25 Jul 1998Allowed
Smt. Minakshi Mehta Vs Major Atul Mehta
High Court Of Himachal Pradesh · (1999) 3 ShimLC 150
Dowry Prohibition Act, 1961 — Section 6Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 34, 406
High Courts23 Jul 1998Dismissed
Amar Singh and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1998) 2 ShimLC 508
Constitution of India, 1950 — Article 14, 226General Clauses Act, 1897 — Section 14
High Courts21 Jul 1998Allowed
Smt. Sita Devi Vs L.A.C.
High Court Of Himachal Pradesh · (1999) 1 ShimLC 122
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 11, 18, 18(1), 26, 28(1)
High Courts18 Jul 1998Dismissed
Anant Ram and Others Vs Smt. Shauli and Another Smt. Shauli Vs Anant Ram and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 43
Registration Act, 1908 — Section 73, 77Succession Act, 1925 — Section 63
High Courts18 Jul 1998Dismissed
Arjun Singh and Others Vs Land Acquisition Collector and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 55
Land Acquisition Act, 1894 — Section 10A, 18, 18(3), 28A, 28A(1)Limitation Act, 1963 — Section 29(2), 5
High Courts17 Jul 1998Dismissed
Shri Amar Nath Vs Smt. Vidya Devi and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 66
Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 24
High Courts16 Jul 1998
Himachal Road Transport Corporation and Another Vs Shiv Ram
High Court Of Himachal Pradesh · (1999) 1 ShimLC 185
High Courts16 Jul 1998Dismissed
Padam Singh and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1999) 3 ShimLC 187
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Easements Act, 1882 — Section 7
High Courts16 Jul 1998Dismissed
State of Himachal Pradesh Vs Darshan Singh
High Court Of Himachal Pradesh · (1999) 1 ShimLC 52
Criminal Procedure Code, 1973 (CrPC) — Section 377, 377(1), 377(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324Probation of Offenders Act, 1958 — Section 11, 11(1), 11(2), 11(4), 3
High Courts16 Jul 1998Dismissed
Budh Ram Vs State of H.P.
High Court Of Himachal Pradesh · (1999) 1 ShimLC 129
Criminal Procedure Code, 1973 (CrPC) — Section 313, 329Penal Code, 1860 (IPC) — Section 302, 342
High Courts16 Jul 1998
Rani Construction Pvt. Ltd. Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (1998) 3 RCR(Civil) 471 : (1999) 2 ShimLC 129
Arbitration Act, 1940 — Section 11, 13, 16, 17, 19Arbitration and Conciliation Act, 1996 — Section 85, 85(1), 85(2)Contract Act, 1872 — Section 28
High Courts16 Jul 1998Dismissed
Himachal Pradesh State Electricity Board and Others Vs Virendra Hotel and Allied Industries Private Limited and Another
High Court Of Himachal Pradesh · (1999) 3 ShimLC 116
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Court Fees Act, 1870 — Section 7(4)
High Courts15 Jul 1998Dismissed
Sunka Ram and Others Vs Onkar Chand and Others
High Court Of Himachal Pradesh · (1999) 3 ShimLC 209
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Punjab Minor Canals Act, 1905 — Section 43, 55, 60
High Courts14 Jul 1998Dismissed
Sonia Kayastha Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 162
Constitution of India, 1950 — Article 226
High Courts10 Jul 1998Allowed
Shri Naranjnu Vs Smt. Hukami Devi and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 171
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 10, 11, 12, 126
High Courts10 Jul 1998Allowed
State of Himachal Pradesh Vs Shri Baljeet Singh Rajpal and Others
High Court Of Himachal Pradesh · (1999) 2 ShimLC 156
Administrative Tribunals Act, 1985 — Section 19, 24, 3Constitution of India, 1950 — Article 226, 227
High Courts09 Jul 1998Allowed
Janta High School Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1999) 1 LLJ 1270 : (1999) 1 ShimLC 92
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 33C(2)
High Courts08 Jul 1998Allowed
Cement Corporation of India Vs Presiding Officer, Labour Court and Others
High Court Of Himachal Pradesh · (1999) 1 LLJ 1276 : (1999) 1 ShimLC 91
Industrial Disputes Act, 1947 — Section 36(4)
High Courts07 Jul 1998Dismissed
Banarsi Dass (through his L.Rs.) and Others Vs Babu Ram
High Court Of Himachal Pradesh · (1999) 3 ShimLC 168