High Courts07 May 1998Dismissed
Darshan Lal and Another Vs Ram Nath
High Court Of Himachal Pradesh · (1998) 2 ShimLC 243
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,328 judgments · page 1,371 of 1,567
High Courts07 May 1998Dismissed
Shri P.P. Kaushik Vs The State of H.P. and Others State of H.P. Vs Durga Singh and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 330
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 268, 269, 307Penal Code, 1860 (IPC) — Section 120A, 120B, 201, 379, 420Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts05 May 1998Allowed
Janak Raj Vs State of H.P.
High Court Of Himachal Pradesh · (1998) 2 ShimLC 274
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts04 May 1998Dismissed
Godawari Vs Rattan Lal and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 269
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 482Penal Code, 1860 (IPC) — Section 323, 325, 34, 506
High Courts04 May 1998Allowed
G.D. Bhargava and Others Vs Ranjit Singh
High Court Of Himachal Pradesh · (1998) 2 ShimLC 263
Penal Code, 1860 (IPC) — Section 109, 323, 342, 500
High Courts04 May 1998Dismissed
Punjab National Bank Vs Hilton Plators and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 241
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts30 Apr 1998Allowed
Smt. Champa Sharma and Another Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 404
Motor Vehicles (Amendment) Act, 1998 — Section 166(3)Motor Vehicles Act, 1988 — Section 166, 166(3)
High Courts30 Apr 1998Allowed
Champa Sharma and Another Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (1999) ACJ 883 : (1998) 4 RCR(Civil) 444
Motor Vehicles Act, 1988 — Section 166(3)
High Courts30 Apr 1998Dismissed
Mohan Lal Vs Krishna and Another
High Court Of Himachal Pradesh · (1998) 2 ShimLC 466
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104(4)
High Courts25 Apr 1998Allowed
Saroti Devi and Others Vs State of H.P.
High Court Of Himachal Pradesh · (1998) 2 ShimLC 432
Penal Code, 1860 (IPC) — Section 34, 363, 366, 366A, 376
High Courts24 Apr 1998Allowed
Parkash Chand Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1999) 1 RCR(Criminal) 416 : (1999) 1 RCR(Criminal) 419 : (1998) 2 ShimLC 458
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 119Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts17 Apr 1998Allowed
Smt. Kanta Devi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 415
High Courts16 Apr 1998Dismissed
Purshotam Vs Multan Singh
High Court Of Himachal Pradesh · (1998) 2 ShimLC 425
High Courts07 Apr 1998Allowed
Rohan and Others Vs Sh. Mool Chand Bakhru and Others
High Court Of Himachal Pradesh · (1999) 4 CivCC 171 : (1998) 2 ShimLC 389
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 2(12)Evidence Act, 1872 — Section 114(2)Transfer of Property Act, 1882 — Section 13, 53A
High Courts06 Apr 1998Dismissed
State of Himachal Pradesh Vs Pala
High Court Of Himachal Pradesh · (1998) 2 ShimLC 428
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 7
High Courts06 Apr 1998Allowed
Smt. Vadia Banerjee Vs Smt. Sardar and Another
High Court Of Himachal Pradesh · (1999) 2 CivCC 129 : (1999) 3 RCR(Civil) 244 : (1998) 2 ShimLC 380
Civil Procedure Code, 1908 (CPC) — Section 141Succession Act, 1925 — Section 213, 213(1), 213(2), 370, 371
High Courts06 Apr 1998Allowed
Shri Singhu (now deceased through LRs Jai Singh) and Others Vs Shri Tej Ram and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 376
Himachal Pradesh Relief of Agricultural Indebtedness Act, 1976 — Section 2, 2(2)
High Courts02 Apr 1998Allowed
Ram Krishan and Another Vs Sant Ram and Another
High Court Of Himachal Pradesh · (1998) 2 ShimLC 372
High Courts02 Apr 1998Dismissed
Shri Satya Pal Vs Shri Rama Nand and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 420
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68
High Courts02 Apr 1998Dismissed
Brikam Vs Ranjit Singh and Others
High Court Of Himachal Pradesh · (1999) 4 CivCC 292 : (1998) 2 ShimLC 470
Civil Procedure Code, 1908 (CPC) — Section 11, 99