High Courts03 Mar 1999
Central Bank of India Vs Eleena Fasteners (P) Ltd. and Others
High Court Of Himachal Pradesh · AIR 1999 HP 104 : (1999) 98 CompCas 3 : (2000) 1 RCR(Civil) 653 : (1999) 2 ShimLC 263
Civil Procedure Code, 1908 (CPC) — Section 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,328 judgments · page 1,363 of 1,567
High Courts01 Mar 1999Dismissed
Union of India (UOI) Vs J.M. Builders and Engineers
High Court Of Himachal Pradesh · AIR 1999 HP 52 : (1999) 2 ShimLC 230
Arbitration Act, 1940 — Section 14, 14(2), 17Limitation Act, 1963 — Section 5
High Courts26 Feb 1999Dismissed
Satish Katoch Vs State of H.P.
High Court Of Himachal Pradesh · (1999) CriLJ 3833 : (1999) 4 RCR(Criminal) 682 : (1999) 2 ShimLC 240
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 309Penal Code, 1860 (IPC) — Section 120B, 307, 34
High Courts26 Feb 1999Dismissed
Ram Partap and Another Vs Raj Kumari and Another
High Court Of Himachal Pradesh · (1999) 2 ShimLC 345
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 13, 40, 41, 42, 43
High Courts23 Feb 1999Dismissed
Mohan Singh and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2000) 99 CompCas 81 : (1999) 2 ShimLC 297
Constitution of India, 1950 — Article 14
High Courts29 Jan 1999Dismissed
Manjeet alias Manju and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1999) 2 ShimLC 288
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts08 Jan 1999Dismissed
Bodhu Ram (now deceased) through his L.Rs. Smt. Kisani Devi and Others Vs Smt. Dharmi Devi and Another
High Court Of Himachal Pradesh · (1999) 2 ShimLC 22
Hindu Marriage Act, 1955 — Section 11, 15Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 3, 30
High Courts08 Jan 1999Dismissed
Rakesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1999) 1 ShimLC 502
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts07 Jan 1999Dismissed
Satya Prakash Vs Anand Sarup Sharma and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 467
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 397, 401, 437(5), 438Penal Code, 1860 (IPC) — Section 302, 304, 304B, 306, 498
High Courts06 Jan 1999
Himachal Road Transport Corporation Vs Smt. Sneh Dutt and Others
High Court Of Himachal Pradesh · (1999) 2 ShimLC 244
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts06 Jan 1999Dismissed
Amar Singh Vs Cement Corporation of India and Others
High Court Of Himachal Pradesh · (1999) 2 LLJ 1030 : (1999) 2 ShimLC 1
Constitution of India, 1950 — Article 226
High Courts05 Jan 1999Dismissed
Vijander Singh Vs State of H.P.
High Court Of Himachal Pradesh · (1999) 2 ShimLC 171
Criminal Procedure Code, 1973 (CrPC) — Section 272, 275, 276, 277, 313Penal Code, 1860 (IPC) — Section 376
High Courts05 Jan 1999Dismissed
State of H.P. Vs D.P. Communications Systems (P) Ltd.
High Court Of Himachal Pradesh · (1999) 1 ShimLC 486
Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6), 34, 36, 5Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2, 151
High Courts01 Jan 1999Dismissed
Saroj Sharma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1999) 2 ShimLC 222
Himachal Pradesh General Clauses Act, 1968 — Section 20, 21, 22Himachal Pradesh State Commission for Women Act, 1996 — Section 1(3), 3 4(1), 4(2), 4(3)
High Courts01 Jan 1999Dismissed
Bipan Lal Sood Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1999) 2 ShimLC 13
Prevention of Food Adulteration Act, 1954 — Section 10(1), 16(1), 2, 7, 9Prevention of Food Adulteration Rules, 1955 — Rule 8
High Courts01 Jan 1999Allowed
State of H.P. Vs Ashok Kumar
High Court Of Himachal Pradesh · (1999) 2 ShimLC 18
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 16(1), 19(2), 2, 20A, 21APrevention of Food Adulteration Rules, 1955 — Rule 44
High Courts31 Dec 1998Dismissed
Smt. (Dr.) Mohini Sud Vs Smt. Bimla Devi
High Court Of Himachal Pradesh · (2000) 1 CivCC 115 : (1999) 2 ShimLC 124
Registration Act, 1908 — Section 32, 71, 73
High Courts30 Dec 1998
H.P. State Electricity Board and Another Vs Presiding Officer and Others
High Court Of Himachal Pradesh · (2000) 1 LLJ 544 : (1999) 1 ShimLC 491
Industrial Disputes Act, 1947 — Section 33C(2)Payment of Bonus Act, 1965 — Section 10, 22
High Courts29 Dec 1998Allowed
H.P. Financial Corporation Vs Shri Brij Mohan Thakur and Others
High Court Of Himachal Pradesh · (1999) 2 ShimLC 81
Limitation Act, 1908 — Article 85, 20Limitation Act, 1963 — Section 19State Financial Corporations Act, 1951 — Section 44
High Courts29 Dec 1998
Jagjeet Singh and Dile Ram Vs Himachal Pradesh Financial Corporation and Others Megh Singh and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2001) 103 CompCas 629 : (1999) 2 ShimLC 88
Himachal Pradesh Public Moneys (Recovery of Dues) Act, 1973 — Section 3, 3(1), 3(2), 4