High Courts20 Nov 1998Allowed
Kishori Lal and Others Vs Smt. Pingla Devi and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 221
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,328 judgments · page 1,365 of 1,567
High Courts20 Nov 1998Dismissed
Miss Alka Kumari Vs The H.P. University and Another
High Court Of Himachal Pradesh · (1999) 1 ShimLC 269
Criminal Procedure Code, 1973 (CrPC) — Section 20, 488, 488(8)
High Courts18 Nov 1998Dismissed
Mrs. Savitri Lal and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1999) 3 ShimLC 233
Constitution of India, 1950 — Article 14, 226Himachal Pradesh Town and Country Planning Act, 1977 — Section 17(1)
High Courts17 Nov 1998Dismissed
Shri Biri Singh Vs H.P. University and Another
High Court Of Himachal Pradesh · (1999) 1 ShimLC 265
Constitution of India, 1950 — Article 226Himachal Pradesh University First Ordinance, 1973 — Ordinance 6.23
High Courts17 Nov 1998Dismissed
Eastern Impex Corporation and Another Vs State Bank of Patiala and Another
High Court Of Himachal Pradesh · (1999) 2 ShimLC 209
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 3A, Order 1 Rule 5, Order 1 Rule 6, Order 1 Rule 9Companies (Court) Rules, 1959 — Rule 156Companies Act, 1956 — Section 446, 446(2), 447, 450
High Courts16 Nov 1998Dismissed
Puran Singh Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 379
Constitution of India, 1950 — Article 226
High Courts13 Nov 1998Dismissed
Hypine Carbons Limited Vs J.C. Bhatia and Others
High Court Of Himachal Pradesh · (2001) 103 CompCas 422
Companies Act, 1956 — Section 541, 541(1), 542, 543
High Courts10 Nov 1998Allowed
Gunjan Kapoor Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 246
Companies Act, 1956 — Section 108
High Courts10 Nov 1998
Dhani Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 297
Himachal Pradesh Gram Panchayati Raj Act, 1994 — Section 100(1), 120, 175, 8Himachal Pradesh Panchayati Raj (Election) Rules, 1994 — Rule 30, 32, 33, 34, 35
High Courts09 Nov 1998Allowed
Usha Breco Limited Vs Asia Resorts Ltd.
High Court Of Himachal Pradesh · (1999) 1 ShimLC 317
Arbitration Act, 1940 — Section 20, 20(1), 20(2), 20(3), 20(4)Limitation Act, 1908 — Section 18, 19, 19(1), 19(2)Limitation Act, 1963 — Article 137, 181, 2
High Courts06 Nov 1998Dismissed
Mahajan and Another Vs State of H.P.
High Court Of Himachal Pradesh · (1999) 2 CivCC 598
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts06 Nov 1998Dismissed
Sukhdev Singh Vs State
High Court Of Himachal Pradesh · (1999) 1 ShimLC 260
Arbitration Act, 1940 — Section 39, 39(2)Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 119, 12, 137 , 15
High Courts03 Nov 1998Dismissed
Master Sandeep Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 243
Constitution of India, 1950 — Article 226
High Courts30 Oct 1998Dismissed
Devi Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 365
Limitation Act, 1963 — Article 56Nautor Rules, 1968 — Rule 12, 30
High Courts29 Oct 1998Dismissed
Shri Lajpat Rai (deceased) through his L.Rs. Smt. Maya Devi and Others Vs Smt. Taro Devi and Others Munshi Ram and Sunder and Another Vs Nikroo (deceased) through his L.Rs. Hans Raj and Others
High Court Of Himachal Pradesh · (1999) 3 ShimLC 269
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 57Himachal Pradesh Land Revenue Act, 1954 — Section 45Punjab Land Revenue Act, 1887 — Section 44
High Courts28 Oct 1998Allowed
Kamal Kumar Sharma Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 359
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 366Himachal Pradesh General Sales Tax Act, 1968 — Section 12, 6
High Courts23 Oct 1998Allowed
Besru Vs Shibu
High Court Of Himachal Pradesh · (1999) 1 ShimLC 343
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(8), 112, 20, 21Himachal Pradesh Tenancy and Land Reforms Rules, 1975 — Rule 27, 28, 29
High Courts21 Oct 1998Dismissed
State of Himachal Pradesh Vs Y.V. Mehra and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 352
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Penal Code, 1860 (IPC) — Section 147, 149, 323, 427, 435
High Courts15 Oct 1998Allowed
Thunia Ram Vs Sh. Gagan Singh and Others
High Court Of Himachal Pradesh · AIR 1999 HP 66
Himachal Pradesh Panchayati Raj Act, 1994 — Section 12, 15
High Courts14 Oct 1998
Yogesh Sethi and Another Vs Ms. Krishna Mohini and Others
High Court Of Himachal Pradesh · AIR 1999 HP 6 : (1999) 1 ShimLC 384
Representation of the People Act, 1951 — Section 83