COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,328 judgments · page 1,361 of 1,567

High Courts20 May 1999Dismissed

Himachal Road Transport Corporation and Others Vs Presiding Officer and Another

High Court Of Himachal Pradesh · (2000) 1 LLJ 1151 : (1999) 3 ShimLC 291

Himachal Pradesh Transport Workers Act — Section 13, 14, 15, 19, 20Industrial Disputes Act, 1947 — Section 33C(2)

High Courts20 May 1999Dismissed

State of Himachal Pradesh Vs Meen Singh

High Court Of Himachal Pradesh · (1999) 3 ShimLC 454

Punjab Excise Act, 1914 — Section 61(1)

High Courts19 May 1999Allowed

Mst. Rattani and Others Vs Dharam Chand alias Dharman and Others

High Court Of Himachal Pradesh · (2000) 1 CivCC 238 : (1999) 3 ShimLC 443

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10(2)

High Courts18 May 1999Dismissed

Jai Ram Vs Executive Engineer

High Court Of Himachal Pradesh · (1999) 3 ShimLC 316

Civil Procedure Code, 1908 (CPC) — Section 115Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 10, 5, 5(1), 5B, 5C

High Courts13 May 1999Dismissed

Rachhpal Singh Vs Chander Mohan

High Court Of Himachal Pradesh · (1999) 3 ShimLC 410

Civil Procedure Code, 1908 (CPC) — Section 115Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2), 24(5)

High Courts12 May 1999Allowed

Mohinder Nath Sofat Vs Ms. Krishna Mohini

High Court Of Himachal Pradesh · (1999) 3 ShimLC 466

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 5(1)Conduct of Elections Rules, 1961 — Rule 10, 5Constitution of India, 1950 — Article 173, 324

High Courts11 May 1999Dismissed

Smt. Savita Thakur and Others Vs State Bank of India and Others

High Court Of Himachal Pradesh · (1999) 3 ShimLC 426

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58

High Courts07 May 1999

Satinder Singh Vs Sukhdev

High Court Of Himachal Pradesh · AIR 1999 HP 72 : (1999) 3 CivCC 292 : (1999) 3 ShimLC 457

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17AEvidence Act, 1872 — Section 165

High Courts07 May 1999Dismissed

Naresh Sharma and Others Vs Ramesh Chand and Others

High Court Of Himachal Pradesh · AIR 2000 HP 6

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36, 115Himachal Pradesh Urban Rent Control Act, 1987 — Section 2Limitation Act, 1963 — Section 5

High Courts06 May 1999

State of Himachal Pradesh Vs Bhaynsroo

High Court Of Himachal Pradesh · (1999) 3 ShimLC 417

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10, Order 41 Rule 13, Order 41 Rule 3A, Order 41 Rule 3A(2), Order 41 Rule 9Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 30(1), 30(2), 31, 5

High Courts04 May 1999Dismissed

Kishan Chand Vs Bihari Lal and Others

High Court Of Himachal Pradesh · AIR 1999 HP 68 : (1999) 3 CivCC 242 : (2000) 1 RCR(Civil) 573 : (1999) 2 RCR(Rent) 623 : (1999) 3 ShimLC 299

Himachal Pradesh Urban Rent Control Act, 1987 — Section 13Transfer of Property Act, 1882 — Section 105, 108

High Courts04 May 1999Dismissed

Raghunath and Another Vs Shashi Pal Chaudhary and Others

High Court Of Himachal Pradesh · (1999) 3 ShimLC 319

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts03 May 1999Dismissed

Manwar Danial Vs The Church of Scotland and Others

High Court Of Himachal Pradesh · (1999) 3 ShimLC 307

Himachal Pradesh Court Fees Act, 1968 — Article 13, 17, 7

High Courts29 Apr 1999Dismissed

Roshan Lal and Others Vs Nand Deva Temple and Others

High Court Of Himachal Pradesh · (1999) 3 ShimLC 358

Civil Procedure Code, 1908 (CPC) — Section 47, 92Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104

High Courts28 Apr 1999

Oriental Insurance Company Vs Om Prakash and Others

High Court Of Himachal Pradesh · (2000) 1 LLJ 888 : (1999) 3 ShimLC 328

Workmens Compensation Act, 1923 — Section 2, 2(1), 22, 8, 9Workmens Compensation Rules, 1924 — Rule 20

High Courts26 Apr 1999

Krishan Banon Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · AIR 1999 HP 87 : (1999) 3 ShimLC 382

Constitution of India, 1950 — Article 162, 226

High Courts26 Apr 1999Allowed

Sansar Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (1999) CriLJ 3538 : (1999) 3 ShimLC 374

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 397, 498A

High Courts22 Apr 1999Dismissed

Puni Chand Vs Gian Nath

High Court Of Himachal Pradesh · (1999) 3 ShimLC 346

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(2A)

High Courts19 Apr 1999

New India Assurance Co. Ltd. Vs Ram Piari and Others

High Court Of Himachal Pradesh · (2000) ACJ 739

Motor Vehicles Act, 1939 — Section 95(2)

High Courts19 Apr 1999Allowed

Sanyat Misra Vs Dr. Y.S. Parmar University and Another

High Court Of Himachal Pradesh · AIR 1999 HP 75 : (1999) 3 ShimLC 516

Constitution of India, 1950 — Article 226