High Courts07 Jun 1999Dismissed
Ishwar Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1999) 3 ShimLC 77
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,328 judgments · page 1,360 of 1,567
High Courts07 Jun 1999Dismissed
Siya Ram Vs Chairman, Notified Area Committee
High Court Of Himachal Pradesh · (1999) 2 ShimLC 393
Himachal Pradesh Public Premises and Land (Eviction and Rent Recovery) Act, 1971 — Section 15, 2, 7(1), 7(2), 9(5)
High Courts03 Jun 1999Allowed
Padam Sharma Vs Vidya Devi and Prinyaka
High Court Of Himachal Pradesh · (1999) 2 ShimLC 395
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 51, 58Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 386, 421, 488(3)
High Courts03 Jun 1999
Ansal Properties and Industries Ltd. Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · AIR 1999 HP 78 : (2000) 2 RCR(Civil) 290 : (1999) 3 ShimLC 80
Arbitration Act, 1940 — Section 30
High Courts02 Jun 1999Dismissed
Ram Lal and Others Vs Shri Onkar Singh and Others
High Court Of Himachal Pradesh · (1999) 3 ShimLC 1
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 11
High Courts01 Jun 1999Dismissed
Chanana Steel Tabes Pvt. Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2000) 2 RCR(Civil) 297 : (1999) 2 ShimLC 452
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), 149, 151
High Courts01 Jun 1999Dismissed
Domebell Investments Pvt. Ltd. Vs Thakur Enterprises and Another
High Court Of Himachal Pradesh · (1999) 2 ShimLC 457
Companies Act, 1956 — Section 19Limitation Act, 1963 — Article 1
High Courts01 Jun 1999Dismissed
State of H.P. Vs Kishori Lal
High Court Of Himachal Pradesh · (1999) 2 ShimLC 384
Penal Code, 1860 (IPC) — Section 324, 326
High Courts27 May 1999
Sohan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1999) 3 ShimLC 463
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226
High Courts26 May 1999
National Insurance Co. Ltd. Vs Pyare Lal and Others
High Court Of Himachal Pradesh · (2000) 1 ACC 466 : (2001) ACJ 680
Motor Vehicles Act, 1988 — Section 166, 95(1)(b)
High Courts26 May 1999Dismissed
Rajiv Moudgil and Others Vs H.P. Housing Board and Another
High Court Of Himachal Pradesh · AIR 2000 HP 77 : (1999) 3 ShimLC 494
Constitution of India, 1950 — Article 14, 226Evidence Act, 1872 — Section 115Himachal Pradesh Housing Board Act, 1972 — Section 34, 35
High Courts26 May 1999Dismissed
State of Himachal Pradesh Vs Surinder Kumar
High Court Of Himachal Pradesh · (1999) 3 ShimLC 451
Punjab Excise Act, 1914 — Section 61(1)
High Courts26 May 1999Dismissed
Shashi Sharma and Others Vs H.P. Nagar Vikas Pradhikaran
High Court Of Himachal Pradesh · (1999) 3 ShimLC 434
Constitution of India, 1950 — Article 14, 141, 226, 32Land Acquisition Act, 1894 — Section 18, 26, 54
High Courts25 May 1999Dismissed
H.P. Horticultural Produce Marketing and Processing Corporation Ltd. Vs United India Insurance Company Ltd. and Another
High Court Of Himachal Pradesh · AIR 2000 HP 11 : (1999) 3 ShimLC 257
Civil Procedure Code, 1908 (CPC) — Section 26Companies Act, 1956 — Section 2(26)Contract Act, 1872 — Section 20, 28
High Courts25 May 1999Allowed
Khanna Watches Limited Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2000) 1 LLJ 916 : (1999) 3 ShimLC 295
Industrial Disputes Act, 1947 — Section 10, 33, 33A
High Courts24 May 1999Dismissed
State of Himachal Pradesh Vs Gulshan Kumar
High Court Of Himachal Pradesh · (1999) 3 ShimLC 405
Prevention of Food Adulteration Act, 1954 — Section 16(1), 20(1)
High Courts21 May 1999Dismissed
State of H.P. Vs Ishwar Dass and Others
High Court Of Himachal Pradesh · (1999) CriLJ 3931 : (1999) 4 RCR(Criminal) 671 : (1999) 3 ShimLC 446
Criminal Procedure Code, 1973 (CrPC) — Section 354(3), 360, 361, 562Penal Code, 1860 (IPC) — Section 379, 380, 404, 420Probation of Offenders Act, 1958 — Section 3
High Courts21 May 1999
Bhajan Lal Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1999) 3 ShimLC 253
Army Rules, 1954 — Rule 13(3)
High Courts21 May 1999Dismissed
Ranjhu Ram and Another Vs Parkash Chand and Another
High Court Of Himachal Pradesh · (1999) 3 ShimLC 401
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts21 May 1999Dismissed
Hari Singh Mann and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1999) 3 ShimLC 311
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 120B, 182, 323, 34, 341