High Courts29 Jul 1999Dismissed
State of H.P. Vs Bhagat Ram and Others
High Court Of Himachal Pradesh · (1999) CriLJ 4705
Penal Code, 1860 (IPC) — Section 332, 34, 353, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,328 judgments · page 1,358 of 1,567
High Courts26 Jul 1999Dismissed
Nain Singh and Others Vs State and Others
High Court Of Himachal Pradesh · (2000) 1 ShimLC 33
Criminal Procedure Code, 1973 (CrPC) — Section 438Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3
High Courts23 Jul 1999Dismissed
State of Himachal Pradesh Vs Man Singh
High Court Of Himachal Pradesh · (1999) 2 ShimLC 526
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2Prevention of Food Adulteration Rules, 1955 — Rule 14, 17
High Courts22 Jul 1999Allowed
State of H.P. Vs Rehmat Ali
High Court Of Himachal Pradesh · (2000) CriLJ 675
Criminal Procedure Code, 1973 (CrPC) — Section 154, 167(5), 167(6), 169, 170Penal Code, 1860 (IPC) — Section 279, 304A
High Courts22 Jul 1999Allowed
Rajesh Sharma and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2000) CriLJ 1869 : (2000) 1 ShimLC 11
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts21 Jul 1999Dismissed
Piar Singh Vs Sarju Singh and Another
High Court Of Himachal Pradesh · (1999) 07 SHI CK 0023
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 8, Order 9 Rule 9, 11
High Courts21 Jul 1999Allowed
S/Shri Sangh Dass Sunder Singh and Dila Ram Vs N.J.P.C. and Others
High Court Of Himachal Pradesh · (2000) 1 ShimLC 62
Constitution of India, 1950 — Article 14, 19, 21, 226Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 27Himachal Pradesh Ceiling on Land Holdings Act, 1972 — Section 7
High Courts21 Jul 1999Dismissed
Santo Devi and Another Vs Guru Nanak Lime and Marble Industry and Others
High Court Of Himachal Pradesh · (2000) ACJ 842 : (1999) 2 ShimLC 515
Motor Vehicles Act, 1988 — Section 173
High Courts20 Jul 1999
Himachal Road Transport Corporation and Another Vs Sat Pal and Another
High Court Of Himachal Pradesh · (2001) ACJ 529 : (2000) 1 ShimLC 1
Penal Code, 1860 (IPC) — Section 279, 337
High Courts16 Jul 1999Allowed
Gulzar Mohammad and Another Vs Bikka and Others
High Court Of Himachal Pradesh · (2000) ACJ 768 : (2000) 1 ShimLC 117
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts16 Jul 1999Dismissed
Meenakshi Mehta Vs Major Atul Mehta
High Court Of Himachal Pradesh · AIR 2000 HP 73 : (2000) 2 CivCC 537 : (2000) 1 DMC 685 : (2000) 1 ShimLC 54
Hindu Marriage Act, 1955 — Section 13
High Courts13 Jul 1999Dismissed
Amar Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2000) CriLJ 189
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 186, 307, 332, 353, 506
High Courts09 Jul 1999Dismissed
Purshotam Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2000) 1 ShimLC 28
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 100East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 23, 23(1), 23(2), 24, 24(1)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 43
High Courts09 Jul 1999Dismissed
State of H.P. Vs Piare Ram and Another
High Court Of Himachal Pradesh · (2000) CriLJ 192
Forest Act, 1927 — Section 32, 33, 41, 42Penal Code, 1860 (IPC) — Section 34, 379
High Courts08 Jul 1999
Bihari Lal Vs Puran
High Court Of Himachal Pradesh · (1999) 07 SHI CK 0022
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1
High Courts08 Jul 1999Dismissed
New India Assurance Co. Ltd. Vs Rama Devi and Others
High Court Of Himachal Pradesh · (2000) ACJ 1016 : (2000) 1 ShimLC 81
Motor Vehicles Act, 1988 — Section 173
High Courts07 Jul 1999
H.P. Tourism Development Corporation Vs National Insurance Company Ltd.
High Court Of Himachal Pradesh · (2000) 1 ShimLC 37
All India Fire Tariff Rules — Rule 10Arbitration Act, 1940 — Section 21, 30, 33, 34Interest Act, 1978 — Section 3
High Courts06 Jul 1999Dismissed
Dinesh Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2000) CriLJ 1879
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1), 19(2), 2(1A), 20A
High Courts02 Jul 1999Dismissed
All India General Insurance Employees'' Association Vs General Insurance Corporation of India
High Court Of Himachal Pradesh · (2000) 2 LLJ 167 : (1999) 2 ShimLC 503
Constitution of India, 1950 — Article 14General Insurance Business (Nationalisation) Act, 1972 — Section 16, 17A
High Courts02 Jul 1999
Chanana Steel Tubes Pvt. Ltd. Vs Jaitu Steel Tubes Pvt. Ltd. and Another
High Court Of Himachal Pradesh · AIR 2000 HP 48 : (2000) 2 CivCC 370 : (2000) 99 CompCas 251 : (2001) 1 RCR(Criminal) 551 : (1999) 2 ShimLC 508
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, 20Contract Act, 1872 — Section 126Limitation Act, 1963 — Article 20