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High Court Of Himachal Pradesh judgments

31,328 judgments · page 1,356 of 1,567

High Courts05 Oct 1999Dismissed

Kamal Dev and Another Vs Hans Raj

High Court Of Himachal Pradesh · AIR 2000 HP 130 : (2001) 1 CivCC 345 : (2001) 2 RCR(Civil) 499 : (2000) 1 ShimLC 192

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Land Revenue Act, 1954 — Section 106Punjab Land Revenue Act, 1887 — Section 100
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High Courts23 Sept 1999Dismissed

Prem and Others etc. Vs Budh Ram

High Court Of Himachal Pradesh · (2000) CriLJ 790

Criminal Procedure Code, 1973 (CrPC) — Section 146, 155(2), 156(1), 397, 397(1)Penal Code, 1860 (IPC) — Section 107, 109, 120, 143, 149
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High Courts23 Sept 1999Dismissed

Prem and Others Vs Budh Ram

High Court Of Himachal Pradesh · (2000) 1 ShimLC 233

Criminal Procedure Code, 1973 (CrPC) — Section 146, 155(2), 156(1), 397, 397(1)Penal Code, 1860 (IPC) — Section 107, 109, 120, 143, 149
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High Courts15 Sept 1999Dismissed

Jaswant Rai and Others Vs State of H.P.

High Court Of Himachal Pradesh · (2000) CriLJ 1970

Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 21, 332, 34
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High Courts14 Sept 1999Dismissed

Bhagat Ram Vs Atma Ram and Others

High Court Of Himachal Pradesh · (2000) 1 ShimLC 185

Civil Procedure Code, 1908 (CPC) — Section 100, 80Himachal Pradesh Land Revenue Act, 1954 — Section 34(3), 35, 35(1), 35(3), 35(5)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118
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High Courts03 Sept 1999Dismissed

Laiq Ram Vs Vijay Aggarwal

High Court Of Himachal Pradesh · AIR 2000 HP 15 : (2000) 1 ShimLC 449

Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
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