High Courts24 Aug 2005Dismissed
Sirtaj Construction Ltd. Vs Col. Suresh Chander Dogra and Another
High Court Of Himachal Pradesh · (2005) 3 ShimLC 305
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,298 of 1,567
High Courts24 Aug 2005Dismissed
Smt. Bachni Devi Vs Smt. Jeeto and Another
High Court Of Himachal Pradesh · (2006) 1 ShimLC 435
Hindu Succession Act, 1956 — Section 24
High Courts24 Aug 2005Dismissed
Arkash Kumar Vs Punjab Roadways and Another
High Court Of Himachal Pradesh · (2005) 4 ACC 700 : (2007) ACJ 151 : (2006) 1 ShimLC 35
Motor Vehicles Act, 1988 — Section 173
High Courts23 Aug 2005Dismissed
Himanshu Vs Bishan Dutt and Others
High Court Of Himachal Pradesh · (2006) 1 ShimLC 25
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts22 Aug 2005
Shiv Lal Vs Kahnu Ram and Others
High Court Of Himachal Pradesh · (2007) 2 ACC 868
Motor Vehicles Act, 1988 — Section 173
High Courts22 Aug 2005
Binu Ram Vs Oriental Insurance Company and Others
High Court Of Himachal Pradesh · (2006) 2 ACC 806
Motor Vehicles Act, 1988 — Section 173
High Courts22 Aug 2005Dismissed
Shiv Lal Vs Kanhu Ram and Others
High Court Of Himachal Pradesh · (2006) ACJ 2465
Motor Vehicles Act, 1988 — Section 157, 173, 177, 50
High Courts22 Aug 2005
Maya Lamini and Others Vs Nawal Thakur and Others
High Court Of Himachal Pradesh · (2006) 3 ACC 662 : (2005) 2 ShimLC 336
Motor Vehicles Act, 1988 — Section 166
High Courts22 Aug 2005
Ravinder Kumar Sharma Vs Management of Gujarat Ambuja and Others
High Court Of Himachal Pradesh · (2005) 3 ShimLC 247
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2
High Courts18 Aug 2005Allowed
Citizen Rights Protection Forum Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2006) 1 ShimLC 60
Constitution of India, 1950 — Article 154, 162, 163, 164, 164(1A)
High Courts18 Aug 2005
Oriental Insurance Company Ltd. Vs Smt. Sumati Devi and Others
High Court Of Himachal Pradesh · (2006) 3 ACC 254 : (2006) 3 ShimLC 214
Employees State Insurance Act, 1948 — Section 53, 61Workmens Compensation Act, 1923 — Section 30
High Courts18 Aug 2005
National Insurance Co. Vs Amar Chand and Others
High Court Of Himachal Pradesh · (2005) 4 ACC 674 : (2006) ACJ 1831 : AIR 2006 HP 49
Motor Vehicles Act, 1939 — Section 11, 130, 134, 14, 149
High Courts17 Aug 2005Allowed
Smt. Dashoda Devi and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2005) 4 ACC 744 : (2006) 110 FLR 728 : (2006) 1 ShimLC 8
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts16 Aug 2005Allowed
Smt. Prem Lata Sood and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 1 ShimLC 100
Himachal Pradesh Municipal Corporation Act, 1994 — Section 247, 31(1)
High Courts16 Aug 2005Allowed
Renu Bala Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2006) 1 ShimLC 21
High Courts12 Aug 2005Allowed
New India Assurance Co. Vs Smt. Savitri and Others
High Court Of Himachal Pradesh · (2005) 4 ACC 755 : (2006) 1 ShimLC 31
Motor Vehicles Act, 1988 — Section 166
High Courts11 Aug 2005
Wazir Chand Vs Ambaka Rani and Another
High Court Of Himachal Pradesh · (2006) 2 RCR(Civil) 202 : (2005) 2 ShimLC 498
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2), 21
High Courts11 Aug 2005Dismissed
Rajinder Pal Puri Vs Dr. Reddy''s Laboratories Ltd.
High Court Of Himachal Pradesh · (2006) 4 CivCC 578 : (2006) 2 CivCC 710 : (2006) 1 RCR(Rent) 286 : (2005) 2 ShimLC 491
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2
High Courts10 Aug 2005Dismissed
State of H.P. Vs Baldev Bhandari and Others
High Court Of Himachal Pradesh · (2006) 1 ShimLC 33
Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 342Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Rules, 1995 — Rule 7
High Courts10 Aug 2005
National Insurance Co. Ltd. Vs Satya Devi and Others
High Court Of Himachal Pradesh · (2006) 3 ACC 831 : (2005) 3 ShimLC 91
Motor Vehicles Act, 1988 — Section 166