COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,334 judgments · page 1,296 of 1,567

High Courts22 Nov 2005Allowed

Balwant Singh alias Rattan, Sohan Singh and Ram Pal Vs State of H.P.

High Court Of Himachal Pradesh · (2006) 1 ShimLC 197

Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 207Penal Code, 1860 (IPC) — Section 34, 342, 354, 392, 395

High Courts21 Nov 2005Dismissed

Devender Singh Vs State Bank of India and Another

High Court Of Himachal Pradesh · (2006) 109 FLR 1114 : (2006) 1 ShimLC 236

Constitution of India, 1950 — Article 10, 14, 16

High Courts17 Nov 2005

New India Assurance Co. Ltd. Vs Walaiti Ram and Others

High Court Of Himachal Pradesh · (2006) ACJ 2748

Motor Vehicles Act, 1988 — Section 173

High Courts10 Nov 2005

Ishwari Prashad Vs Kuldeep Kumar and Others

High Court Of Himachal Pradesh · (2006) 1 ShimLC 247

Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 17, 18, 19, 20, 21

High Courts10 Nov 2005Allowed

Moon Hotel Pvt. Ltd. Vs Smt. Venu Bakshi and Others

High Court Of Himachal Pradesh · (2006) 1 ShimLC 210

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 8, Order 9 Rule 9, 151

High Courts09 Nov 2005Dismissed

Mehar Chand Vs State of H.P.

High Court Of Himachal Pradesh · (2006) 1 ShimLC 177

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10Himachal Pradesh Land Revenue Act, 1954 — Section 163, 171, 171(2)

High Courts08 Nov 2005

Ashok Kumar Vs H.P. State Cooperative Housing Federation Ltd. and Another

High Court Of Himachal Pradesh · (2006) 1 ShimLC 252

Himachal Pradesh Co-operative Societies Act, 1968 — Section 2(12), 3, 3(2), 3(3), 72

High Courts08 Nov 2005Dismissed

Keshav Ram and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2006) 1 ShimLC 180

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Land Revenue Act, 1954 — Section 163Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 10

High Courts03 Nov 2005Allowed

Bimla Devi Vs Union of India (UOI) and Others

High Court Of Himachal Pradesh · (2006) 109 FLR 800 : (2006) 1 ShimLC 219

Constitution of India, 1950 — Article 14Pensions Act, 1871 — Section 4, 6

High Courts03 Nov 2005

Himalaya Communications Ltd. Vs Commissioner of Income Tax and Others

High Court Of Himachal Pradesh · (2006) 1 ShimLC 223

Income Tax Act, 1961 — Section 80IB

High Courts27 Oct 2005

Oriental Insurance Co. Ltd. Vs Geeta and Others

High Court Of Himachal Pradesh · (2006) 1 ACC 777 : (2005) 1 ACC 749 : (2006) ACJ 1455 : (2005) 3 ShimLC 247

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Guardians and Wards Act, 1890 — Section 29(2), 31(2), 31(3), 31(4), 4AHindu Minority and Guardianship Act, 1956 — Section 8, 8(1), 8(2)

High Courts24 Oct 2005Allowed

Ram Murti Vs B.K. Chawla

High Court Of Himachal Pradesh · (2006) 1 ShimLC 241

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 100

High Courts24 Oct 2005Allowed

Gram Panchayat Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2005) 3 ShimLC 437

Constitution of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 137, 137(2), 137(3)

High Courts21 Oct 2005Dismissed

Hari Dass Vs Amar Pal and Another

High Court Of Himachal Pradesh · (2005) 3 ShimLC 280

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts19 Oct 2005Dismissed

New India Assurance Co. Ltd. Vs Smt. Kanta Rani and Others

High Court Of Himachal Pradesh · (2007) ACJ 1635 : (2006) 1 ShimLC 257

Motor Vehicles Act, 1988 — Section 173, 2(28)

High Courts29 Sept 2005Dismissed

Hirdu and Another Vs Shiv Ratru and Others

High Court Of Himachal Pradesh · (2005) 3 ShimLC 424

Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104

High Courts28 Sept 2005

United India Insurance Co. Ltd. Vs Gurbax Singh and Others

High Court Of Himachal Pradesh · (2006) 3 ACC 411 : (2007) ACJ 21

Motor Vehicles Act, 1988 — Section 147

High Courts28 Sept 2005

Akshit Kumar Vs Balbir Singh and Others

High Court Of Himachal Pradesh · (2006) 3 ACC 40 : (2006) ACJ 2107

Motor Vehicles Act, 1988 — Section 140, 163A, 166

High Courts26 Sept 2005Allowed

Ravinder Singh Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2006) 3 ShimLC 186

Industrial Disputes Act, 1947 — Section 33

High Courts23 Sept 2005Dismissed

Secretary, H.P.S.E.B. and Another Vs Richard and Others

High Court Of Himachal Pradesh · (2007) ACJ 341 : AIR 2006 HP 37

Motor Vehicles Act, 1988 — Section 163A, 166, 92A(1), 92B