High Courts26 Jul 2005
New India Assurance Co. Ltd. Vs Jagdish Ram and Another
High Court Of Himachal Pradesh · (2005) 4 ACC 726 : (2007) ACJ 806
Workmens Compensation Act, 1923 — Section 30
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,334 judgments · page 1,300 of 1,567
High Courts25 Jul 2005
Gulel Ram and Another Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2006) 108 FLR 462 : (2006) 2 LLJ 38 : (2005) 2 ShimLC 468
State Bank of India Act, 1955 — Section 50State Bank of India Employees Pension Fund Rules, 1955 — Rule 2, 20, 21, 22, 23
High Courts22 Jul 2005Allowed
Vijay Kumar Alias Viju Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2006) 2 RCR(Criminal) 46 : (2005) 3 ShimLC 308
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173, 207Penal Code, 1860 (IPC) — Section 376, 452, 506
High Courts22 Jul 2005Allowed
Vijay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2006) CriLJ 112 : (2005) 2 ShimLC 250
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 207Penal Code, 1860 (IPC) — Section 376, 452, 506
High Courts22 Jul 2005
Sheela Kaundal Vs Dhani Ram and Others
High Court Of Himachal Pradesh · (2006) 2 ACC 90 : (2007) ACJ 956 : (2005) 2 ShimLC 368
Motor Vehicles Act, 1988 — Section 173
High Courts20 Jul 2005Allowed
Sunehru Devi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2005) 3 ShimLC 256
Evidence Act, 1872 — Section 108
High Courts19 Jul 2005Dismissed
Amar Chand Vs Thakri Devi
High Court Of Himachal Pradesh · (2005) 2 ShimLC 372
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 104(4), 107, 109(2), 112
High Courts19 Jul 2005Dismissed
Sanjeev Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2005) 3 ShimLC 171
Criminal Procedure Code, 1973 (CrPC) — Section 439Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 304B(1), 306, 34, 498
High Courts18 Jul 2005Dismissed
Sukhdeo Anand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2005) 2 ShimLC 347
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts18 Jul 2005Dismissed
Sukhdev Anand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2006) CriLJ 98 : (2006) 1 RCR(Criminal) 949
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts15 Jul 2005
New India Assurance Co. Ltd. Vs Kashmiri Devi and Others
High Court Of Himachal Pradesh · (2005) 4 ACC 363 : (2006) ACJ 1810 : (2005) 3 ShimLC 156
Motor Vehicles Act, 1988 — Section 147, 168
High Courts15 Jul 2005Allowed
Swaran Lal and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2005) 2 ShimLC 377
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 207Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts13 Jul 2005Allowed
Oriental Insurance Co. Ltd Vs Smt. Kamlo and Others
High Court Of Himachal Pradesh · (2005) 3 ShimLC 134
Motor Vehicles Act, 1988 — Section 146, 147, 147(2), 149, 150
High Courts13 Jul 2005Allowed
The H.P. Secretariat Employees Co-Operative (Thrift and Credit Non-Agricultural) Society Ltd. Vs The Secretary (SAD) and Others
High Court Of Himachal Pradesh · (2005) 2 ShimLC 417
Administrative Tribunals Act, 1985 — Section 15Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts13 Jul 2005
New India Assurance Company Ltd. Vs Soma Devi and Others
High Court Of Himachal Pradesh · (2005) 4 ACC 582 : (2006) 1 RCR(Civil) 782
Motor Vehicles Act, 1988 — Section 170
High Courts13 Jul 2005Allowed
Oriental Insurance Co. Ltd. Vs Kamlo and Others
High Court Of Himachal Pradesh · (2005) 4 ACC 373 : (2007) ACJ 131 : (2006) 1 RCR(Civil) 781
Motor Vehicles Act, 1988 — Section 166
High Courts13 Jul 2005
New India Assurance Co. Ltd. Vs Soma Devi and Others
High Court Of Himachal Pradesh · (2007) ACJ 1670 : (2005) 3 ShimLC 192
Motor Vehicles Act, 1988 — Section 170
High Courts11 Jul 2005
Machinder Pal Vs Bhagwati and Others
High Court Of Himachal Pradesh · AIR 2006 HP 70 : (2005) 3 ShimLC 342
High Courts08 Jul 2005
New India Assurance Co. Ltd. Vs Maya Devi and Others
High Court Of Himachal Pradesh · (2005) 4 ACC 566 : (2006) ACJ 2580
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Workmens Compensation Act, 1923 — Section 22, 30, 4A, 4A(3)
High Courts08 Jul 2005Dismissed
Prem Mohini Gupta Vs Kailash Chander Gupta and Others
High Court Of Himachal Pradesh · (2005) 3 ShimLC 416
Succession Act, 1925 — Section 276