High Courts28 Mar 2024Dismissed
Bhavneshwar Nand And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0079
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 128 of 1,571
High Courts28 Mar 2024
Kumari Tejasvita And Another Vs Surindra And Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0078
Code Of Civil Procedure, 1908 — Order 22 Rule 4
High Courts28 Mar 2024Disposed Of
Satpal & Anr Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0077
High Courts28 Mar 2024Dismissed
Oriental Insurance Co. Ltd Vs Hira Devi And Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0076
Employees Compensation Act, 1923 — Section 2(dd)(ii)(c), 12, 30
High Courts28 Mar 2024Disposed Of
Dr. Deeksha Sharma Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0075
Constitution Of India, 1950 — Article 14, 19, 21
High Courts28 Mar 2024Allowed
Dr. Rajeev Sandal Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0074
High Courts28 Mar 2024Disposed Of
United India Insurance Co. Ltd Vs Leela Wati And Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0073
Code Of Civil Procedure, 1908 — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 149, 163A, 166, 168
High Courts27 Mar 2024Disposed Of
Hem Singh Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0088
High Courts27 Mar 2024Allowed
M/s Vardhaman Ispat Udyog Vs HPSEB Ltd. & Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0087
Constitution Of India, 1950 — Article 226, 227Himachal Pradesh Electricity Regulatory Commission (Consumer Grievances Redressal Forum And Ombudsman) Regulations, 2013 — Regulation 19(a), 33(1), 33(1)(c), 33(1)(g), 37(6), 37(8)(i), 37(8)(iii), 38, 39
High Courts26 Mar 2024Disposed Of
Ram Bihari Singh Rohela Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0086
High Courts26 Mar 2024Allowed
Dinesh Kumar Vs State Of H.P And Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0085
Indian Penal Code, 1860 — Section 43, 44, 120(A), 120B, 191, 195(A), 323, 354A, 376D, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 161, 227
High Courts26 Mar 2024Allowed
Dandu Ram & Another Vs Krishan Chand & Another
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0084
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule 1(r)
High Courts26 Mar 2024Dismissed
Deepak Mankotia Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0083
High Courts22 Mar 2024Disposed Of
Naveen Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0072
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 352, 451
High Courts22 Mar 2024Disposed Of
Shaman Kumar Vs Imachal Pradesh University And Another
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0071
High Courts22 Mar 2024Disposed Of
Dinesh Kumar & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0070
High Courts22 Mar 2024Disposed Of
Meena Chauhan & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0069
High Courts20 Mar 2024Disposed Of
Vinod Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0067
High Courts20 Mar 2024Disposed Of
Justice Arun Kumar Goel (Retd.) Vs State Of Himachal Pradesh &Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0066
Constitution Of India, 1950 — Article 14, 21Central Services (Medical Attendance ) Rules, 1944 — Rule 1(2)High Court Judges Rules, 1956 — Rule 2
High Courts19 Mar 2024Disposed Of
Reeta Devi & Ors Vs State of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0058