High Courts04 Apr 2024Allowed
Tota Ram Vs HPTDC
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0019
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 127 of 1,571
High Courts04 Apr 2024Disposed Of
Anju Bala Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0018
High Courts04 Apr 2024Disposed Of
Surinder Singh Vs State Of HP & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0017
High Courts04 Apr 2024Disposed Of
Joginder Singh And Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0015
High Courts04 Apr 2024Allowed
Ganpat Ram Vs HPTDC
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0014
High Courts04 Apr 2024Disposed Of
Jai Krishan Verma Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0013
High Courts03 Apr 2024Disposed Of
Vijay Kumar & Ors Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0012
High Courts03 Apr 2024Disposed Of
Avinash Kumar Vs State Of HP & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0011
Constitution Of India, 1950 — Article 226
High Courts03 Apr 2024Disposed Of
Sushil Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0010
High Courts03 Apr 2024Disposed Of
Ram Singh Verma & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0009
High Courts03 Apr 2024Disposed Of
Hem Raj Sharma Vs H.P. University And Another
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0008
High Courts03 Apr 2024Disposed Of
Lachhi Ram Kashyap Vs Arun Sain
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0007
Code Of Civil Procedure, 1908 — Section 58(2)
High Courts03 Apr 2024Disposed Of
Madan Lal Vs HRTC & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0006
High Courts03 Apr 2024Dismissed
H.P. Housing And Urban Development Authority And Others Vs Nisha Sharma And Another
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0005
High Courts02 Apr 2024Disposed Of
M/S Elecmech Engineers, Govt. Contractor Vs Ropeways And Rapid Transport System & Anr
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0004
High Courts02 Apr 2024Dismissed
National Hydroelectric Power Corporation. Ltd. & Another Vs Raj Paul Rana & Others
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0003
High Courts02 Apr 2024Dismissed
Nishant Mahajan & Anr Vs Divisional Commissioner & Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0002
Constitution Of India, 1950 — Article 227Himachal Pradesh Public Premises (Rent Recovery And Eviction) Act, 1971 — Section 4, 9
High Courts02 Apr 2024Disposed Of
Kishori Lal Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2024) 04 SHI CK 0001
High Courts28 Mar 2024Allowed/Disposed Of
Kunal Tyagi And Another Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0082
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 452
High Courts28 Mar 2024Disposed Of
Naresh Kumar & Ors Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2024) 03 SHI CK 0080