High Courts22 Nov 2010
Hari Krishan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0365
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,378 judgments · page 1,109 of 1,569
High Courts22 Nov 2010
Vinay Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0362
High Courts22 Nov 2010Dismissed
State of H.P. Vs Baldev Singh
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0355
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 201, 302
High Courts22 Nov 2010
Sobha Katyaen Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0308
High Courts22 Nov 2010
Vijay Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0307
High Courts22 Nov 2010Allowed
Suman Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0306
High Courts22 Nov 2010
Hans Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0303
High Courts22 Nov 2010
Ram Bhaj Sharma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0302
High Courts22 Nov 2010
Baldev Chauhan and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0296
High Courts22 Nov 2010
Pankaj Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0295
High Courts22 Nov 2010
Krishan Mohan and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0294
High Courts22 Nov 2010
Sunny Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0293
High Courts22 Nov 2010
Sunita Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0292
High Courts22 Nov 2010
Dinesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0289
High Courts22 Nov 2010
Jagdish Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0286
Penal Code, 1860 (IPC) — Section 406, 409, 420, 467
High Courts22 Nov 2010
Kamal Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0241
High Courts22 Nov 2010
Prithvi Singh Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0232
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts22 Nov 2010
Jagdish Kumar Nadda Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0229
Himachal Pradesh Allotment of Government Residences (General Pool) Rules, 1994 — Rule 10, 18
High Courts22 Nov 2010Allowed
J.K. Panwar Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0226
High Courts22 Nov 2010Dismissed
State of H.P. Vs Smt. Lalita Tegtra
High Court Of Himachal Pradesh · (2010) 11 SHI CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 170, 379