COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2026

1,374 judgments · page 63 of 69

High Courts23 Feb 2026Disposed Of

M/S Bharti Filling Station Through Its Proprietor Vs Rajeev Kumar

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1675

Code Of Civil Procedure, 1908-Section , Order 23 Rule 1, Order 23 Rule 2Limitation Act, 1963-Section 14, 14(1), 14(3)

High Courts23 Feb 2026Dismissed

Vijay Singh Vs State Of HP

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1674

Constitution Of India, 1950-Article 21Indian Penal Code, 1860-Section 201, 301, 302, 307, 353Arms Act, 1959-Section 25

High Courts20 Feb 2026Disposed Of

Puran Chand Vs State Of HP & Ors

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1673

High Courts20 Feb 2026Disposed Of

Jai Chand Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1672

High Courts19 Feb 2026Disposed Of

Jitender Kumar Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1671

High Courts18 Feb 2026Disposed Of

Sunita Devi Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1665

High Courts17 Feb 2026Disposed Of

Surender Singh Vs Managing Director Hp State Civil Supplies Corporation Ltd. & Ors

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1668

High Courts17 Feb 2026Disposed Of

Vinod Kumar Vs Director Of School Education & Anr

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1666

High Courts16 Feb 2026Disposed Of

Ram Singh Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1670

High Courts16 Feb 2026Disposed Of

Vandana Dhiman Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1669

High Courts13 Feb 2026Disposed Of

Ram Rattan Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1661

High Courts13 Feb 2026Disposed Of

Daljit Singh Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1660

High Courts13 Feb 2026Disposed Of

Seema Rana Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1659

High Courts13 Feb 2026Disposed Of

Jagdish Kumar Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1658

High Courts13 Feb 2026Disposed Of

Dalip Kumar Vs M/s Shree Sai Iron and Steel Store & Anr

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1657

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Negotiable Instruments Act, 1881-Section 148, 148(2)

High Courts13 Feb 2026Disposed Of

Jyoti Walia Vs State Of H.P. & Anr

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1656

High Courts12 Feb 2026Disposed Of

Veena Kumari Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1664

High Courts12 Feb 2026Disposed Of

Jeevan Kumar Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1663

High Courts12 Feb 2026Disposed Of

Sansaro Devi Vs Vikram Singh

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1662

Negotiable Instruments Act, 1881-Section 138, 147

High Courts11 Feb 2026Disposed Of

Anil Kumar Vs State Of H.P. & Another

High Court Of Himachal Pradesh · (2026) 02 SHI CK 1651