High Courts02 Feb 2026Disposed Of
Neeta Devi Vs State Of HP And Others
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1635
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2026
1,374 judgments · page 65 of 69
High Courts02 Feb 2026Disposed Of
Chaman Lal Vs State Of HP And Another
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1634
High Courts02 Feb 2026Disposed Of
Bharat Sharma Vs State Of HP And Others
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1633
High Courts29 Jan 2026Disposed Of
Ramesh Kumar Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1482
High Courts29 Jan 2026Disposed Of
Etesh Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1481
High Courts29 Jan 2026Disposed Of
Kamlesh Kumar Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1480
High Courts28 Jan 2026Disposed Of
Thakur Alka Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1484
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 420, 465, 467, 468, 471
High Courts28 Jan 2026Disposed Of
Reeta Devi Vs State Of HP And Another
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1483
High Courts23 Jan 2026Disposed Of
Satish Kumar Vs Punjab National Bank And Another
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1479
High Courts23 Jan 2026Disposed Of
Khumbiya Ram Vs H.P. State Co-Operative Agriculture & Rural Development Bank
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1478
High Courts23 Jan 2026Dismissed
Ravi @ Mirgi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1477
Indian Penal Code, 1860-Section 34, 294, 302, 394Code Of Criminal Procedure, 1973-Section 174
High Courts23 Jan 2026Disposed Of
Inder Singh Vs Tej Ram Sharma
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1476
High Courts23 Jan 2026Dismissed
Roshan Lal @ Vicky Don Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1475
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 19, 20, 21, 22, 24, 27A, 29, 37, 37(1)(b), 37(1)(b)(ii)Code Of Criminal Procedure, 1973-Section 439
High Courts21 Jan 2026Disposed Of
Ishwar Bharti Vs Devinder Kumar & Anr
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1474
High Courts19 Jan 2026Disposed Of
Sukhwinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1473
High Courts16 Jan 2026Disposed Of
Vijay Kumar Negi Vs Rahul Huddone
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1470
High Courts16 Jan 2026Dismissed
Aalok Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1469
Bharatiya Nyaya Sanhita, 2023-Section 318(4), 319(2)Code Of Criminal Procedure, 1973-Section 438
High Courts16 Jan 2026Disposed Of
Jagdish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1468
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 20(b), 21, 25, 27A, 29, 35, 37, 54
High Courts09 Jan 2026Dismissed
Madhu Tomar Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2772
Constitution of India-Article 245, 73, 162, 309, 77, 226, 14, 16, 311Himachal Pradesh Civil Services Contributory Pension Rules, 2006CCS (Pension) Rules, 1972-Rule 2, 13, 14, 17, 19
High Courts09 Jan 2026
Richa Sharma Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2757