High Courts01 Jan 2026

State Of HP Vs ABC

High Court Of Himachal Pradesh · (2026) 01 SHI CK 2760

Indian Penal Code-Sections 364, 302, 201, 468, 304 Part II, 325Indian Evidence Act, 1872-Section 27, 25, 60, 157Juvenile Justice (Care and Protection) Act, 2000-Section 52, 53, 54, 15
High Courts01 Jan 2026Allowed

Rajinder Kumar & Ors. Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 01 SHI CK 2782

Indian Penal Code-Section 379 read with Section 34, 379Indian Forest Act-Sections 41, 42, 69Criminal Procedure Code-Section 313, 397, 397 to 401, 401, 482, 437-A
High Courts01 Jan 2026

Prakash Chand Vs State Of H.P.

High Court Of Himachal Pradesh · 1991 INSC 153

Indian Penal Code-Section 323, 307, 324, 341, 34Cr.P.C.-Section 313Indian Evidence Act-Section 27, 114, 114(g)
High Courts01 Jan 2026Disposed Of

Mohit Kumar Vs State Of Himachal Pradesh & Anr

High Court Of Himachal Pradesh · (2026) 01 SHI CK 1448

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 183, 483Bharatiya Nyaya Sanhita, 2023-Section 64Protection Of Children From Sexual Offences Act, 2012-Section 6
High Courts01 Jan 20261992 Supp (1) SCC 335

Ashutosh Gupta Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2026) 01 SHI CK 1443

Constitution Of India, 1950-Article 226Indian Penal Code, 1860-Section 441, 447, 451, 457, 503, 506Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 482