High Courts07 Jan 2026
Ankit Behal Vs State Of H.P
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1467
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 173, 180, 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 103(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2026
1,230 judgments · page 60 of 62
High Courts07 Jan 2026Disposed Of
Dr. Abhishek Guleri And Others Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1466
High Courts06 Jan 2026
L.R. Kaundal & Ors. Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2767
Central Civil Services (Pension) Rules, 1972-Rule 3, 3(o), 55-ACentral Civil Services (Commutation of Pension) Rules, 1981-Rule 3Constitution of India-Article 300-A
High Courts06 Jan 2026
ABC (Juvenile) Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2775
Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102, 15, 12, 12(1), 3Bharatiya Nagarik Suraksha Sanhita-Section 438, 442Code of Criminal Procedure, 1973
High Courts06 Jan 2026Allowed
ABC (Juvenile) Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1455
Juvenile Justice (Care And Protection Of Children) Act 2015-Section 3, 12, 12(1), 15, 102Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Bharatiya Nyaya Sanhita, 2023-Section 61(2), 103, 140(3)
High Courts05 Jan 2026Allowed
Kalu Ram @ Chandey Ram Vs State Of H.P.
High Court Of Himachal Pradesh · 2023 INSC 878
Code of Criminal Procedure, 1973-Section 374, 173(2), 207, 313, 437-ANarcotic Drugs & Psychotropic Substances Act-Section 36-B, 20(b)(ii)(B), 20, 50, 55, 54, 50(1)
High Courts05 Jan 2026
Manohar Lal Vs H.P. State Industrial Development Corporation (HPSIDC) & Anr.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2765
Constitution of India-Articles 14, 16Recruitment and Promotion Rules of 2007-Rule 11(iv)Recruitment & Promotion Rules of 2012 (notified on 25.08.2012 by the Himachal Pradesh Public Works Department)-Rule 7, 8, 11(i) to (vi), 11(vii), 11(viii)
High Courts05 Jan 2026Dismissed
Nikhil Vs M/s Shourya Industries & Anr.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2764
Civil Procedure Code-Order VI, Rule 17
High Courts05 Jan 2026
State Of Himachal Pradesh Vs Prem Chand (deceased) & Anr.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2763
Indian Forest Act, 1927-Section 42, 41, 2(3), 64, 65, 33(1)(a)Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978-Rules 11, 20Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 2013-Rules 8, 18
High Courts05 Jan 2026
Arvind Rajta Vs Directorate of Enforcement (ED)
High Court Of Himachal Pradesh · 2025 INSC 1377
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Section 409, 419, 420, 465, 466, 467, 468, 471Prevention of Corruption Act-Section 13(1)(c), 13(1)(d), 13(2)
High Courts05 Jan 2026
Pawan Kumar Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2754
Constitution of India-Article 226, 14, 19, 21, 22, 22(5)Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substance Act, 1988-Section 2, 3(1), 3(3), 4, 5, 9, 10, 10(1), 10(2), 11Narcotic Drugs and Psychotropic Substances Act, 1988-Section 20, 21, 29
High Courts05 Jan 2026
State Of Himachal Pradesh Vs Prem Chand (Deceased) & Anr
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1456
Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 2013-Rule 8, 11, 18, 20Indian Forest Act, 1927-Section 2(3), 33(1)(a), 41, 42, 42(2), 64, 64(2), 65Land Preservation Act, 1978-Section 4
High Courts05 Jan 2026Dismissed
Nikhil Vs M/S Shourya Industries And Another
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1458
Code Of Civil Procedure, 1908- Order 6 Rule 17
High Courts05 Jan 2026Disposed Of
Arvind Rajta Vs Directorate Of Enforcement (ED)
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1457
Constitution Of India, 1950-Article 14, 19, 21, 22, 22(4), 22(5), 226Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substance Act, 1988-Section 2, 3(1), 3(3), 4, 5, 10, 11Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 21, 29
High Courts02 Jan 2026
Arun Sharma Vs State Of H.P. & Anr.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2759
High Courts02 Jan 2026
Oriental Insurance Company Limited Vs Dharamu (Deceased) Through His LR & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2756
Motor Vehicles Act-Section 173, 166, 166(1)(c), 140, 140(2)Arbitration and Conciliation Act, 1996-Section 2(1)(g)CPC-Section 2(11)
High Courts02 Jan 2026
Jagdish Chand Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 01 SHI CK 2771
High Courts02 Jan 2026Allowed
Arun Sharma Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1486
High Courts02 Jan 2026Disposed Of
Shammi Sharma Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1438
High Courts02 Jan 2026Dismissed
Nanak Singh (Deceased) Through Lrs Vs Mast Ram (Deceased) Through Lrs
High Court Of Himachal Pradesh · (2026) 01 SHI CK 1437
Code Of Civil Procedure, 1908-Section 96, 100, 100(5), 103, 151, Order 1 Rule 10, Order 2 Rule 2, Order 23 Rule 2(iv)(b), Order 23 Rule 2 (4)(b), Order 26 Rule 9Himachal Pradesh Courts Act, 1976-Section 21Transfer Of Property Act, 1882-Section 52