High Courts23 Jan 2026Dismissed

Roshan Lal @ Vicky Don Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 01 SHI CK 1475

Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 19, 20, 21, 22, 24, 27A, 29, 37, 37(1)(b), 37(1)(b)(ii)Code Of Criminal Procedure, 1973-Section 439
High Courts16 Jan 2026Disposed Of

Jagdish Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2026) 01 SHI CK 1468

Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20, 20(b), 21, 25, 27A, 29, 35, 37, 54
High Courts09 Jan 2026Dismissed

Madhu Tomar Vs State Of Himachal Pradesh & Ors.

High Court Of Himachal Pradesh · (2026) 01 SHI CK 2772

Constitution of India-Article 245, 73, 162, 309, 77, 226, 14, 16, 311Himachal Pradesh Civil Services Contributory Pension Rules, 2006CCS (Pension) Rules, 1972-Rule 2, 13, 14, 17, 19
High Courts09 Jan 2026Allowed

State Of Himachal Pradesh & Ors. Vs Yog Raj & Ors.

High Court Of Himachal Pradesh · (2026) 01 SHI CK 2770

Recruitment and Promotion Rules dated 28.12.1973Recruitment and Promotion Rules for the post of Physical Education Teachers, notified on 10.01.2011-Rule 7, 10, 18Right of Children to Free and Compulsory Education Act, 2009-Section 23