High Courts19 Feb 2026Disposed Of
Jitender Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1671
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2026
1,230 judgments · page 56 of 62
High Courts18 Feb 2026Disposed Of
Sunita Devi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1665
High Courts17 Feb 2026Disposed Of
Surender Singh Vs Managing Director Hp State Civil Supplies Corporation Ltd. & Ors
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1668
High Courts17 Feb 2026Disposed Of
Vinod Kumar Vs Director Of School Education & Anr
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1666
High Courts16 Feb 2026Disposed Of
Ram Singh Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1670
High Courts16 Feb 2026Disposed Of
Vandana Dhiman Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1669
High Courts13 Feb 2026Disposed Of
Ram Rattan Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1661
High Courts13 Feb 2026Disposed Of
Daljit Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1660
High Courts13 Feb 2026Disposed Of
Seema Rana Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1659
High Courts13 Feb 2026Disposed Of
Jagdish Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1658
High Courts13 Feb 2026Disposed Of
Dalip Kumar Vs M/s Shree Sai Iron and Steel Store & Anr
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1657
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Negotiable Instruments Act, 1881-Section 148, 148(2)
High Courts13 Feb 2026Disposed Of
Jyoti Walia Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1656
High Courts12 Feb 2026Disposed Of
Veena Kumari Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1664
High Courts12 Feb 2026Disposed Of
Jeevan Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1663
High Courts12 Feb 2026Disposed Of
Sansaro Devi Vs Vikram Singh
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1662
Negotiable Instruments Act, 1881-Section 138, 147
High Courts11 Feb 2026Disposed Of
Anil Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1651
High Courts11 Feb 2026Disposed Of
Pushap Lata Vs State Of HP & Ors
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1650
High Courts10 Feb 2026Disposed Of
Devi Prasad Vs State Of H.P
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1655
High Courts10 Feb 2026Disposed Of
Bindra Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1654
High Courts10 Feb 2026Disposed Of
Des Raj Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2026) 02 SHI CK 1653