High Courts07 Jan 2021Disposed Of
Rohit Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0170
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2021
2,349 judgments · page 111 of 118
High Courts07 Jan 2021Disposed Of
Rajender Kumar Vs State Election Commission, Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0169
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section13(2)
High Courts07 Jan 2021Dismissed
Yaseen Mohd Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0168
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 120B, 201, 279, 302, 304A
High Courts07 Jan 2021Disposed Of
M/s Sozin Flora Pharma LLP Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0167
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 118Limited Liability Partnership Act, 2008 — Section 45(1), 48, 55, 58, 58(1), 58(4), 58(4)(b)Companies Act, 1956 — Section 21, 23, 391, 392, 393, 394, 394(2)
High Courts07 Jan 2021Allowed
Maharishi Markandeshwar University And Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0166
Constitution Of India, 1950 — Article 19, 19(1)(g), 19(6), 26(a), 30(1)Maharishi Markandeshwar University (Establishment And Regulations) Act, 2010 — Section 31(4), 32Himachal Pradesh Private Medical Educational Institutions (Regulation Of Admission And Rixation Fo Ree) Act, 2006 — Section 3, 3(6), 3(6a), 3(6b), 7
High Courts07 Jan 2021Disposed Of
Anmol Kapoor & Another Vs H.P. Staff Selection Commission, Hamirpur Through Its Secretary & Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0165
Himachal Pradesh, Department Of Health And Family Welfare, Radiographer, Class-III (Non-Gazetted) Recruitment And Promotion Rules, 2016 — Rule 1(2)
High Courts07 Jan 2021Allowed
Suresh Kumar Vs H.P University And Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0164
High Courts07 Jan 2021Disposed Of
Bar Association, Palampur Vs Himachal Pradesh State Electricity Board Ltd And Others
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0163
High Courts07 Jan 2021Disposed Of
Pardeep Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0108
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15Code Of Criminal Procedure, 1973 — Section 439
High Courts07 Jan 2021Disposed Of
Sohan Singh Vs Himachal Road Transport Corporation & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0107
High Courts07 Jan 2021Disposed Of
Sagar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0106
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 61
High Courts07 Jan 2021Dismissed
Bhagat Singh Alias Bagga Vs Narcotic Control Bureau, Chandigarh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0105
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29, 37, 60
High Courts06 Jan 2021Disposed Of
Girish Bansal And Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0237
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 498A, 506
High Courts06 Jan 2021Disposed Of
Gaurav Kumar Alias Bunty Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0236
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 61, 85
High Courts06 Jan 2021Disposed Of
Ajay Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0235
Indian Penal Code, 1860 — Section 34, 323, 380, 452, 506
High Courts06 Jan 2021Disposed Of
Ankit Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0234
Indian Penal Code, 1860 — Section 34, 323, 380, 452, 506
High Courts06 Jan 2021Disposed Of
Joginder Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0233
High Courts06 Jan 2021Disposed Of
Ankush Vs State Of H.P
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0232
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts06 Jan 2021Disposed Of
Mohit Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0231
Indian Penal Code, 1860 — Section 34, 323, 354, 420, 451, 506
High Courts06 Jan 2021Dismissed
Mehar Chand Vs State Of H. P. And Ors
High Court Of Himachal Pradesh · (2021) 01 SHI CK 0230
Constitution Of India, 1950 — Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17, 18