High Courts07 Jan 2021Disposed Of

Shakuntla Devi Vs Satpal Sharma & Ors

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0191

Code Of Civil Procedure, 1908 — Section 47, 115, 151Himachal Pradesh Municipal Corporation Act, 1994 — Section 14(3), 251
High Courts07 Jan 2021Disposed Of

Priyanaka Vs Anil Kumar

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0190

Code Of Civil Procedure, 1908 — Section 24, 25Hindu Marriage Act, 1955 — Section 13(i)(ia)
High Courts07 Jan 2021Disposed Of

Kuldeep Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 01 SHI CK 0189

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 436, 436A