High Courts29 Mar 2019Allowed
Nand Lal Vs Girja Nand
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0032
Evidence Act, 1872 — Section 91, 92
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2019
960 judgments · page 45 of 48
High Courts29 Mar 2019Disposed Off
Ravinder Prakash And Others Vs Rajinder Kaur & Others
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0031
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)
High Courts29 Mar 2019Partly Allowed
Oriental Insurance Company Ltd Vs Santosh Kumari And Others
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0030
High Courts29 Mar 2019Partly Allowed
State Of Himachal Pradesh & Anr Vs Gian Dutt & Ors
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0029
High Courts29 Mar 2019Dismissed
Uttam Chand (Since Deceased) Through His Legal Heirs And Others Vs Seesh Ram (since deceased) through his legal heirs
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0028
Himachal Pradesh Urban Rent Control Act, 1987 — Section 4, 4(2), 5, 14
High Courts29 Mar 2019Allowed
Oriental Insurance Company Ltd Vs Ram Kali And Others
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0027
High Courts29 Mar 2019Dismissed
Chet Ram And Others Vs Mata Bhagwati Khua Rani And Other
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0026
Limitation Act, 1963 — Section 5
High Courts27 Mar 2019Allowed
Geeta Ram Vs Baljeet Singh And Another
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0025
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2), Order 1 Rule 10
High Courts26 Mar 2019Dismissed
Atma Ram & Another Vs Janak Raj
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0024
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 6 Rule 17
High Courts25 Mar 2019Dismissed
Ram Lal Vs Sudarshan Bhalla
High Court Of Himachal Pradesh · (2019) 2 CivCC 760
Negotiable Instruments Act, 1881 — Section 118, 138, 139Code Of Criminal Procedure, 1973 — Section 313
High Courts25 Mar 2019Allowed
Varinder Kumar Vs Santokh Singh
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0023
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts20 Mar 2019Dismissed
Madan Singh Vs Hira Lal And Others
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0022
Hindu Succession Act, 1956 — Section 14Limitation Act, 1963 — Article 136
High Courts19 Mar 2019Disposed Of
Satish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 2 CriCC 128
Code Of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 228
High Courts19 Mar 2019Dismissed
Paras Ram Vs Himachal Pradesh State Co-operative, Bank Ltd
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0021
Negotiable Instruments Act, 1881 — Section 49, 138
High Courts18 Mar 2019Allowed
Rajeev Kumar Singhal Vs Mukul Garh And Others
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0020
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 18 Rule 17Hindu Succession Act, 1956 — Section 22Partition Act, 1983 — Section 4
High Courts15 Mar 2019Dismissed
Baggu Ram (Since Deceased) Through His Legal Heirs And Others Vs Ganga Ram And Others
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0019
Limitation Act, 1963 — Article 65
High Courts15 Mar 2019Dismissed
Collector, Land Acquisition, HPPWD, Mandi And Another Vs Raving Singh Rana & ORaving Singh Rana & Ors
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0018
Land Aquisition Act, 1894 — Section 18
High Courts15 Mar 2019Partly Allowed
National Insurance Company Ltd Vs Niranjan Singh And Others
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0017
Motor Vehicles Act, 1988 — Section 166Code Of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Rule 28
High Courts15 Mar 2019Dismissed
Sat Pal Vs Baba Dharam Shah
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0016
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 118Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 6 Rule 17, Order 7 Rule 11(A)
High Courts15 Mar 2019Allowed
Parkash Chand And Another Vs Mast Ram
High Court Of Himachal Pradesh · (2019) 03 SHI CK 0015
Code Of Civil Procedure, 1908 — Order 8 Rule 1(3), Order 1 Rule 10, Order 41 Rule 27