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High Court Of Himachal Pradesh judgments, 2019

960 judgments · page 46 of 48

High Courts15 Mar 2019Dismissed

Kishniya Vs Tarsem Lal & Another

High Court Of Himachal Pradesh · (2019) 03 SHI CK 0009

Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 14(3), Order 41 Rule 27, Order 18 Rule 17A
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High Courts08 Mar 2019Disposed Off

Sushma Rani Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 03 SHI CK 0005

Code Of Criminal Procedure, 1973 — Section 154, 437, 438, 439Indian Penal Code, 1860 — Section 34, 120B, 201, 279, 302, 337, 364A, 376, 380, 457, 511
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High Courts28 Feb 2019Disposed Off

Surjit Singh Vs Janak Raj

High Court Of Himachal Pradesh · (2019) 02 SHI CK 0013

Code Of Civil Procedure, 1908 — Section 75, 94, 148A, 151, Order 39 Rules 1, Order 39 Rules 2, Order 39 Rules 3, Order 39 Rules 4, Order 39 Rule 7Constitution Of India, 1950 — Article 227
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High Courts27 Feb 2019Allowed

Jai Lal Vs Soma Devi

High Court Of Himachal Pradesh · (2019) 02 SHI CK 0011

Code Of Criminal Procedure, 1973 — Section 482Protection Of Women from Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 22, 27
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High Courts27 Feb 2019Dismissed

Mohinder Singh Dudharta Vs Bal Krishan Rawat

High Court Of Himachal Pradesh · (2019) 02 SHI CK 0010

Negotiable Instruments Act, 1881 — Section 138Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 14(3), Order 7 Rule 4Code Of Criminal Procedure, 1973 — Section 311
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