High Courts25 Apr 2019Dismissed
Prem Laxmi And Co Vs Himachal Pradesh State Electricity Board Ltd
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0038
Arbitration And Conciliation Act, 1996 — Section 31, 31(3), 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2019
960 judgments · page 43 of 48
High Courts25 Apr 2019Dismissed
In Re M/s Indo Farm Tractors And Motors Ltd Vs Rajpura Cooperative Agriculture Service Society And Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0037
Himachal Pradesh Cooperative Society Act, 1968 — Section 2(11)Code Of Civil Procedure, 1908 — Order 21 Rule 58, Order 23 Rule 3, Order 37 Rule 1, Order 37 Rule 2
High Courts25 Apr 2019Dismissed
In Re M/s Dev Resins Pvt. Ltd Vs M/s Sudhir & Company & Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0036
Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 14(3), Order 7 Rule 14, Order 18 Rule 17A
High Courts24 Apr 2019Disposed Off
Tek Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0031
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts24 Apr 2019Dismissed
State Of Himachal Pradesh Vs Bishamber Singh
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0030
Indian Forest Act, 1927 — Section 41, 42Code Of Criminal Procedure, 1973 — Section 313Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts24 Apr 2019Dismissed
Harish Chand Vs Sarita Devi & Another
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0029
Code Of Criminal Procedure, 1973 — Section 125, 127, 389, 482
High Courts24 Apr 2019Allowed
Asha Devi & Ors Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 164, 320, 482Indian Penal Code, 1860 — Section 376, 406, 498A,Protection Of Children from Sexual Offences Act, 2012 — Section 6
High Courts24 Apr 2019Allowed
Sunil Kumar And Ors Vs Sohan Lal & Anr
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0027
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 201, 406, 420, 498AConstitution Of India, 1950 — Article 142, 226
High Courts24 Apr 2019Allowed
Vishal Kumar Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0026
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 363, 366A, 406, 498AConstitution Of India, 1950 — Article 142, 226
High Courts24 Apr 2019Allowed
Dhara Mandakani alias Jyoti Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0025
Code Of Criminal Procedure, 1973 — Section 320, 482Information Technology Act, 2000 — Section 66C, 66DIndian Penal Code, 1860 — Section 406, 498A, 506
High Courts24 Apr 2019Allowed
Konark Anand Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 406, 452, 498A, 506Constitution Of India, 1950 — Article 142, 226
High Courts24 Apr 2019Disposed Off
Parminder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0023
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 34, 313, 376D, 506
High Courts24 Apr 2019Allowed
M/s Tube Expansion Equipments Pvt. Ltd Vs M/s Tube Expansion Worker Union Parwanoo, & Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0022
Payment Of Wages Act, 1936 — Section 3, 15, 15(2), 17A
High Courts24 Apr 2019Dismissed
Prithi Singh Vs Jagdish Chand & Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 397, 397(2), 482Indian Penal Code, 1860 — Section 34, 427, 447
High Courts23 Apr 2019Disposed Off
Leela Devi Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0019
High Courts22 Apr 2019Dismissed
Kanchana Devi Vs Devinder Anand & Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0017
Protection Of Women from Domestic Violence Act, 2005 — Section 12
High Courts18 Apr 2019Dismissed
Harjeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0018
Indian Penal Code, 1860 — Section 376, 506Protection Of Children from Sexual Offences Act, 2012 — Section 4Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)
High Courts17 Apr 2019Dismissed
Gulab Singh And Others Vs Mahender Singh And Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0032
Code Of Civil Procedure, 1908 — Order 21 Rule 26, Order 21 Rule 29
High Courts17 Apr 2019Allowed
Janak Raj And Another Vs Sukhdev And Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0020
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 23 Rule 1, Order 23 Rule 2, Order 23 Rule 1(1), Order 23 Rule 1(2), Order 23 Rule 1(3), Order 23 Rule 1(2)(a), Order 23 Rule 1(2)(b), Order 23 Rule 1(3)(a), Order 23 Rule 1(3)(b), Order 26 Rule 9, Order 53 Rule 1(2)Code Of Criminal Procedure, 1973 — Section 115
High Courts11 Apr 2019Disposed Off
Kishori Lal & Another Vs Money Ram And Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0010