High Courts30 Apr 2019Dismissed
Devinder Bhardwaj And Another Vs Ravinder Lal
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0054
Transfer Of Property Act, 1882 — Section 53A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2019
960 judgments · page 42 of 48
High Courts30 Apr 2019Dismissed
Lekh Ram (Since Deceased) Through His Legal Heir Suresh Kumar Vs Krishan Chand (Since Deceased) Through His Legal Heir And Another
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0053
Indian Registration Act, 1908 — Section 17, 17(1)(a)Transfer Of Property Act, 1882 — Section 53A
High Courts30 Apr 2019Dismissed
Parvati Devi (Since Deceased) Through Her Legal Representatives And Others Vs Savitri Devi
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0052
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 100(4)Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 6 Rule 17
High Courts30 Apr 2019Allowed
New India Assurance Company Ltd Vs Bhuvnesh Thakur And Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0051
Motor Vehicles Act, 1988 — Section 140, 140(2), 163A, 165, 166
High Courts30 Apr 2019Dismissed
Maya Pradhan(Since) Deceased Through Her Legal Heirs Vs Brijinder Thakur And Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0050
High Courts30 Apr 2019Partly Allowed
Reliance General Insurance Company Ltd Vs Krishna Devi (Since Deceased) Through Her Legal Heirs And Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0049
High Courts30 Apr 2019Dismissed
Tejinder Singh Vs Govinder Singh & Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0048
Indian Penal Code, 1860 — Section 120B, 201, 201, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 2(d), 2(wa), 173, 372, 378(4)
High Courts30 Apr 2019Dismissed
Lekh Ram Vs Chanchal Ram And Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0047
High Courts30 Apr 2019Partly Allowed
Himachal Road Transport Corporation Vs Meeran Devi And Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0046
High Courts30 Apr 2019Partly Allowed
Raman Kumari And Another Vs Manjeet Singh And Another
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0045
Motor Vehicles Act, 1988 — Section 166
High Courts30 Apr 2019Partly Allowed
Oriental Insurance Company Vs Veena Devi And Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0044
High Courts30 Apr 2019Dismissed
Reliance General Insurance Co. Ltd Vs Veena Rana And Others
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0043
High Courts29 Apr 2019Dismissed
Vinod Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0042
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29
High Courts29 Apr 2019Dismissed
M/s Jai Luxmi Labour And Construction Co Operative Society Ltd Vs Dev Singh Negi
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0041
Code Of Civil Procedure, 1908 — Section 80, 86, 87, 115, 151, Order 7 Rule 11(d)Himachal Pradesh Co-operative Societies Act, 1968 — Section 72, 76Mumbai Municipal Corporation Act, 1888 — Section 527
High Courts26 Apr 2019Disposed Off
Surender Singh Vs Tarsem Singh & Another
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0035
High Courts26 Apr 2019Dismissed
Shakti Chand Vs Saroop Singh
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0034
Code Of Civil Procedure, 1908 — Section 151, Order 41 Rule 27
High Courts26 Apr 2019Allowed
Ramakant Sharma & Ors Vs Bar Council Of India & Ors
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0033
Advocates Act, 1961 — Section 8(A)Bar Council Of Himachal Pradesh (Constitution And Conduct Of Business) Rules, 1999 — Rule 4, 10Bar Council Of India Certificate And Place Of Practice (Verification)Rules, 2015 — Rule 5(a)
High Courts25 Apr 2019Dismissed
Ramesh Chand Vs Mahender Singh
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0065
Representation Of The People Act, 1951 — Section 21, 36(2)(b), 80A(2), 81, 81(3), 82, 83, 83(1)(a), 83(1)(c), 83(1), 83(2), 86, 86(1), 86(5), 98(a), 100(1), 101, 117Evidence Act, 1872 — Section 114(e)Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 6 Rule 15, Order 6 Rule 17
High Courts25 Apr 2019Allowed
Manoj Joshi Vs CBI
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0040
Code Of Criminal Procedure, 1973 — Section 439
High Courts25 Apr 2019Disposed Off
Ambuja Darla Kashlog Mangoo Transport Co operative Society Ltd Darlaghat Vs Shanti Devi And Another
High Court Of Himachal Pradesh · (2019) 04 SHI CK 0039
Himachal Pradesh Co-operative Society Act, 1968 — Section 40, 72Limitation Act, 1963 — Section 5