High Courts21 May 2019Dismissed
State Of Himachal Pradesh Vs Joban Dass
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 313, 378Punjab Excise Act, 1914 — Section 61-1-14
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2019
960 judgments · page 40 of 48
High Courts21 May 2019Disposed Off
Joginder Singh Chauhan & Anr Vs Praveen Dulta Chauhan & Ors
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0044
Guardians And Wards Act, 1890 — Section 25Code Of Civil Procedure, 1908 — Section 151Indian Penal Code, 1860 — Section 306
High Courts21 May 2019Allowed
Sant Ram Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0043
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 320, 337, 406, 498AConstitution Of India, 1950 — Article 142, 226
High Courts20 May 2019Allowed
Sanjay Dutt Vs Suresh Chand And Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0050
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts20 May 2019Allowed
Raju Verma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0049
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 427, 436, 506
High Courts20 May 2019Disposed Off
Bittu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0048
Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 34, 379Indian Forest Act, 1927 — Section 32, 33
High Courts16 May 2019Disposed Off
Ram Lal Thakur Vs Executive Engineer HPPWD
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0074
Code Of Civil Procedure, 1908 — Section 80, 151Arbitration And Conciliation Act, 1996 — Section 21, 34, 34(3), 34(5), 34(6)Arbitration And Conciliation (Amendment) Act, 2015 — Section 13(6), 22, 26
High Courts15 May 2019Allowed
Sahil Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0051
Indian Penal Code, 1860 — Section 34, 299, 300, 302, 498ACode Of Criminal Procedure, 1973 — Section 154, 313Evidence Act, 1872 — Section 27
High Courts14 May 2019Dismissed
Manish Kumar Aggarwal Vs Union Of India And Another
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0053
Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 104(9)Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 9
High Courts14 May 2019Partly Allowed
Sanjay Kumar Vs Trishla Devi And Another
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 125
High Courts13 May 2019Dismissed
State Of Himachal Pradesh Vs Ajay Kumar
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0055
Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts10 May 2019Dismissed
State Of H. P. Vs Jaggu Ram And Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0054
Indian Penal Code, 1860 — Section 34, 325Code Of Criminal Procedure, 1973 — Section 154, 313
High Courts09 May 2019Dismissed
Jai Shankar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0056
High Courts08 May 2019Dismissed
State Of H. P. & Others Vs Devinder Singh
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0059
Constitution Of India, 1950 — Article 142
High Courts08 May 2019Allowed
Dharmender Mathur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 498A, 506Constitution Of India, 1950 — Article 142, 226
High Courts08 May 2019Allowed
Jagir Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0057
Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 376, 504, 506(1), 511
High Courts04 May 2019Dismissed
Arpna Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0061
Constitution Of India, 1950 — Article 14
High Courts04 May 2019Dismissed
Bovel Lal Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0060
Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 22, 22AConstitution Of India, 1950 — Article 21
High Courts03 May 2019Allowed
Nain Singh Sharma Vs Champa Devi And Others
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0063
Himachal Pradesh Urban Rent Control Act, 1987 — Section 21(3)
High Courts03 May 2019Allowed
Rohit Vs Rashik
High Court Of Himachal Pradesh · (2019) 05 SHI CK 0062
Code Of Criminal Procedure, 1973 — Section 362, 397, 401, 482Negotiable Instruments Act, 1881 — Section 138, 147Constitution Of India, 1950 — Article 32