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High Court Of Himachal Pradesh judgments, 2018

702 judgments · page 16 of 36

High Courts02 Jul 2018Disposed Of

Devi Chand And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 2 SimLC 1175

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Indian Penal Code, 1860 — Section 34, 506

High Courts02 Jul 2018Dismissed

Sukh Devi Vs Geeta Devi

High Court Of Himachal Pradesh · (2018) 2 SimLC 916

Code Of Civil Procedure, 1908 — Section 113, Order 1, Rule 10, Order 46 Rule 1

High Courts02 Jul 2018Dismissed

State of Himachal Pradesh Vs Chhewang Bodh & Other

High Court Of Himachal Pradesh · (2018) 07 SHI CK 0022

Code of Criminal Procedure, 1973 — Section 154, 374, 378(3)Indian Penal Code, 1860 — Section 147, 149, 323, 336, 354, 379, 427, 452, 504, 506

High Courts02 Jul 2018Disposed off

Kashmir Singh Alias Kashmiru Vs State Of H.P

High Court Of Himachal Pradesh · (2018) 3 CriCC 706 : (2018) LatestHLJ 1011 (HP) : (2018) 3 RCRCriminal 733

Protection of Children from Sexual Offences Act, 2012 — Section 4, 24, 24(3), 36Indian Penal Code, 1860 — Section 452, 506Code of Criminal Procedure, 1973 — Section 154

High Courts02 Jul 2018Dismissed

Ramesh Kumar Vs Naresh Kumar

High Court Of Himachal Pradesh · (2018) LatestHLJ 999 (HP) : (2018) 2 SimLC 995

Code of Civil Procedure, 1908 — Section 113, Order 46 Rule 1

High Courts29 Jun 2018Disposed Of

Shri Bhajan Vs Dharam Parkash & Ors.

High Court Of Himachal Pradesh · (2018) 2 SimLC 1111

Code of Civil Procedure 1908 — Section 148Limitation Act, 1963 — Section 5

High Courts29 Jun 2018Disposed Of

State of H.P Vs Ishwar Dass (Since Deceased) Through His Legal Heirs & Another

High Court Of Himachal Pradesh · (2018) LatestHLJ 895 (HP) : (2018) 2 SimLC 1146

Punjab Village Common Lands (Regulation) Act, 1961 — Section 4Himachal Pradesh Village Common Land Vesting and Utilization Act, 1975 — Section 10

High Courts29 Jun 2018Disposed Of

Bindal Engineering Works Vs Som Nath

High Court Of Himachal Pradesh · (2018) 2 RCR (Rent) 371

Himachal Pradesh Urban Rent Control Act, 1987 — Section 2, 11

High Courts29 Jun 2018Disposed Of

Yash Pal Vs Principal Secretary (Art, Language & Culture) to the government of Himachal Pradesh & others

High Court Of Himachal Pradesh · (2018) 06 SHI CK 0048

High Courts29 Jun 2018Disposed Of

Ashwani Kumar Vs Union of India & Others

High Court Of Himachal Pradesh · (2018) 06 SHI CK 0047

High Courts29 Jun 2018Disposed Of

Sh. Sain Ram Jhingta Vs Parwinder Kumar Chopra & Another

High Court Of Himachal Pradesh · (2018) 06 SHI CK 0046

Code of Criminal Procedure, 1973 — Section 313, 372, 378, 378(1)(a), 378(1)(b), 378(3), 482Indian Penal Code 1860 — Section 427

High Courts29 Jun 2018Disposed Of

Mohinder Singh (Since Deceased) Through His Legal Heirs Vs Gian Chand And Others

High Court Of Himachal Pradesh · (2018) 2 RCRRent 189 : (2018) 2 SimLC 1115

Himachal Pradesh Urban Rent Control Act, 1987 — Section 2

High Courts29 Jun 2018Disposed Of

Chaman Singh Vs UCO Bank & Others

High Court Of Himachal Pradesh · (2018) 06 SHI CK 0039

High Courts27 Jun 2018Disposed Of

Parwati Devi And Another Vs State Bank of Patiala And Others

High Court Of Himachal Pradesh · AIR 2018 (HP) 114

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 13(13), 17(3)Security Interest (Enforcement) Rules, 2002 — Rule 9

High Courts27 Jun 2018Disposed Of

Mustfa Vs State of Himachal Pradesh And Anr.

High Court Of Himachal Pradesh · (2018) 4 BC 4 : (2018) 3 DCR 429

Code of Criminal Procedure 1973 — Section 156(3), 320, 482Indian Penal Code 1860 — Section 120B, 406, 420Constitution of India, 1950 — Article 226

High Courts27 Jun 2018Disposed Of

Sandeep Chauhan Vs State of Himachal Pradesh & Ors. Sandeep Chauhan

High Court Of Himachal Pradesh · (2018) 3 SimLC 1215

Code of Criminal Procedure 1973 — Section 320, 482Indian Penal Code 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 187

High Courts26 Jun 2018Disposed Of

Kuldeep Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 06 SHI CK 0044

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code 1860 — Section 419, 420Information Technology Act, 2000 — Section 66C

High Courts26 Jun 2018Disposed Of

Deep Chand Anand Vs Principal Secretary(Revenue) to the Government of H.P. & Another

High Court Of Himachal Pradesh · (2018) 2 SimLC 1184

Code of Civil Procedure 1908 — Section 96Indian Evidence Act, 1872 — Section 65Limitation Act, 1963 — Article 65, 142, 144

High Courts26 Jun 2018Disposed Of

Gurcharan Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 06 SHI CK 0034

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code 1860 — Section 147, 149, 323, 354B, 504, 506, 509

High Courts26 Jun 2018Disposed Of

Dr. Ramesh Bharti. Vs State of Himachal Pradesh & others

High Court Of Himachal Pradesh · (2018) 06 SHI CK 0033