High Courts25 Jun 2018Disposed Of

Shafi Mohhamad Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 2 SimLC 933

Code of Criminal Procedure, 1973 — Section 152, 439Indian Penal Code 1860 — Section 147, 149, 307, 323, 325, 451Constitution Of India, 1950 — Article 21
High Courts25 Jun 2018Disposed Of

Shushil Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 2 SimLC 939

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code 1860 — Section 34, 341, 354BD, 506Protection of Children from Sexual Offences Act, 2012 — Section 8, 11
High Courts21 Jun 2018Disposed Of

Sahab Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2018) LatestHLJ 994 (HP)

Indian Penal Code 1860 — Section 201, 302Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12
High Courts20 Jun 2018Disposed Of

Vakil Singh and others Vs State of H.P. and others

High Court Of Himachal Pradesh · (2018) 06 SHI CK 0027

Punjab Village Common Lands (Regulations) Act, 1961 — Section 3(ii), 4, 4(3), 4(3)(ii), 13Code of  Civil Procedure 1860 — Section 80Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 3, 10, 11
High Courts20 Jun 2018Disposed Of

Mehar Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2018) 06 SHI CK 0025

Indian Penal Code 1860 — Section 436Code of Criminal Procedure, 1973 — Section 154, 173, 313
High Courts20 Jun 2018Disposed Of

State of H.P. Vs Sanjay Kalyani & Anr.

High Court Of Himachal Pradesh · (2018) LatestHLJ 1064 (HP) : (2018) 3 SimLC 1210

Code of Criminal Procedure, 1973 — Section 154, 161, 397, 401Indian Penal Code 1860 — Section 34, 307, 323, 325, 392, 506
High Courts19 Jun 2018Disposed Of

Ram Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 06 SHI CK 0022

Code of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code 1860 — Section 342, 376, 506Constitution Of India — Article 21
High Courts18 Jun 2018Disposed Of

Padam Singh Saini Vs Megh Singh

High Court Of Himachal Pradesh · (2018) 2 DCR 664 : (2018) 2 NIJ 59 : (2018) 2 SimLC 1199

Code of Criminal Procedure, 1973 — Section 256, 378Negotiable Instruments Act, 1881 — Section 138
High Courts15 Jun 2018Disposed Of

Tek Chand Vs State of H.P. and others

High Court Of Himachal Pradesh · (2018) 3 ACC 628

Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 187