COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2018

702 judgments · page 14 of 36

High Courts24 Jul 2018Disposed off

Jagpreet Singh And Others Vs State of Himachal Pradesh & Another

High Court Of Himachal Pradesh · (2018) 07 SHI CK 0033

Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420Constitution of India 1950 — Article 142, 226

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High Courts24 Jul 2018Disposed off

Nand Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 07 SHI CK 0032

Code of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 420, 467, 468, 471

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High Courts23 Jul 2018Disposed off

Sushil Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) 07 SHI CK 0031

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 4

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High Courts20 Jul 2018

Dev Raj Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2018) LatestHLJ 975 (HP)

Code of Criminal Procedure, 1973 — Section 154, 313, 397, 401Indian Penal Code, 1860 — Section 279, 304A, 337, 338Motor Vehicles Act, 1988 — Section 184

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High Courts18 Jul 2018Disposed of

Rajinder Singh Vs Ran Singh And Others

High Court Of Himachal Pradesh · (2018) 07 SHI CK 0019

Code of Civil Procedure, 1908 — Order 26 Rule 9, Order 26 Rule 10A

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High Courts18 Jul 2018Disposed of

Rakesh Singh & Ors. Vs State of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2018) 07 SHI CK 0018

Arni University (Establishment and Regulation) Amendment Act, 2010 — Section 31(5)

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High Courts17 Jul 2018Disposed of

Narayan Mishra Vs State of Himachal Pradesh & Another

High Court Of Himachal Pradesh · (2018) 191 AIC 302

Code of Criminal Procedure, 1973 — Section 125, 482Hindu Marriage Act, 1955 — Section 9

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High Courts16 Jul 2018Disposed of

Chhering Dorje (Deceased) Through LRS Padma Devi And Ors. Vs Dawa Gialchhan & Anr.

High Court Of Himachal Pradesh · (2018) 189 AIC 535

Code of Criminal Procedure, 1973 — Section 107, 150Code of Civil Procedure, 1908 — Section 151, Order 18 Rule 18, Order 26 Rule 9

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High Courts16 Jul 2018Dismissed

Ravinder Kumar Bansal And Others Vs Pankaj Gupta And Others

High Court Of Himachal Pradesh · (2018) 191 AIC 303 : AIR 2018 HP 133

Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2)Negotiable Instruments Act, 1881 — Section 138

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High Courts13 Jul 2018Disposed of

Gajju Ram Vs Jindu Ram (Deceased Through LRS And Others

High Court Of Himachal Pradesh · (2018) 07 SHI CK 0014

Code of Civil Procedure, 1908 — Section 96

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High Courts13 Jul 2018Allowed

State of Himachal Pradesh Vs Mool Chand

High Court Of Himachal Pradesh · (2018) 07 SHI CK 0013

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 50Code of Criminal Procedure, 1973 — Section 173

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High Courts12 Jul 2018Dismissed

Sunil Kumar Vs Dina Nath And Others.

High Court Of Himachal Pradesh · (2018) 07 SHI CK 0012

Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10

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High Courts11 Jul 2018Disposed of

Land Acquisition Collector Vs Surjit Singh And Others

High Court Of Himachal Pradesh · (2018) AIRCC 2819

Land Acquisition Act, 1894 — Section 4, 4(1), 6, 7, 18

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High Courts11 Jul 2018Disposed of

Parmod Sood Vs State of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2018) 07 SHI CK 0010

Arbitration & Conciliation Act, 1996 — Section 14, 15

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High Courts11 Jul 2018Dismissed

Parvesh Kumar Vs Asha Kumari & Anr.

High Court Of Himachal Pradesh · (2018) 2 SimLC 720

Code of Criminal Procedure, 1973 — Section 125, 482

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High Courts10 Jul 2018Disposed of

Dolma Sherpa Vs State of Himachal Pradesh And Another

High Court Of Himachal Pradesh · (2018) 07 SHI CK 0008

Code of Criminal Procedure, 1973 — Section 154, 320, 482Indian Penal Code, 1860 — Section 279, 337, 304AA

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High Courts10 Jul 2018Disposed of

Sohan Lal Vs Lekh Ram & Others.

High Court Of Himachal Pradesh · (2018) 07 SHI CK 0007

Code of Civil Procedure, 1908 — Order 1 Rule 10

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High Courts10 Jul 2018Disposed of

Tilak Raj, Contractor Vs Chief Engineer (MZ) And Another

High Court Of Himachal Pradesh · (2018) 07 SHI CK 0006

Arbitration & Conciliation Act, 1996 — Section 11, 11(8), 12, 12(5), 23, 29A

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High Courts10 Jul 2018Allowed

Master Ritik Verma (Minor) Vs Sunita Kashyap And Others

High Court Of Himachal Pradesh · (2018) AAC 1727 : (2018) 3 ACC 480 : (2019) ACJ 720 : (2018) LatestHLJ 1020 (HP) : (2019) 1 TAC 154

Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 166Code of Civil Procedure, 1908 — Order 41 Rule 33

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High Courts09 Jul 2018Disposed Of

Mamta Devi Vs Kamal Kumar

High Court Of Himachal Pradesh · (2018) 2 AnWR 264

Code Of Civil Procedure, 1908 — Order 6 Rule 17Motor Vehicles Act, 1988 — Section 173

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